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ITAT Pune Bench
17,218 judgments
MAHESH RACHAPPA HUSURE ,SOLAPUR vs ITO WARD - 2(3), SOLAPUR
ITA 2984/PUN/2025[2020-21]Status: Disposed8/6/2026AY 2020-21
MAHESH RAJU MANSHARAMANI,PUNE vs ITO WARD 3, PUNE
ITA 2888/PUN/2025[2015-16]Status: Disposed8/6/2026AY 2015-16
MANGALA DILIP SHEWALE,NASHIK vs INCOME TAX OFFICER WARD 2(1), NASHIK
ITA 2504/PUN/2025[2015-16]Status: Disposed8/6/2026AY 2015-16
PARESH VITHAL PADWALKAR,AURANGABAD vs INCOME TAX OFFICER WARD1(1), AURANGABAD, AURANGABAD
ITA 2305/PUN/2025[2019-20]Status: Disposed8/6/2026AY 2019-20
PRAKASH SUKHDEO SONAWANE,AURANGABAD vs INCOME TAX OFFICER, WARD 1(1), AURANGABAD, AURANGABAD
ITA 2180/PUN/2025[2019-20]Status: Disposed8/6/2026AY 2019-20
ACIT, NASHIK vs AUTORIDERS INTERNATIONAL LIMITED, MUMBAI
ITA 1633/PUN/2025[2015-16]Status: Disposed5/6/2026AY 2015-16
AUTORIDERS INTERNATIONAL LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 1, NASHIK
ITA 1328/PUN/2025[2015-16]Status: Disposed5/6/2026AY 2015-16
SEMPERTRANS INDIA PRIVATE LIMITED,MAHARASHTRA vs INCOME TAX OFFICER, MAHARASHTRA
ITA 2742/PUN/2024[AY 2021-22]Status: Disposed5/6/2026
MANOJ RAMKARAN SHARMA,KOLHAPUR vs INCOME TAX OFFICE., WARD (2), KOLHAPUR, KOLHAPUR
ITA 981/PUN/2026[2017-18]Status: Disposed4/6/2026AY 2017-18
MANOJ RAMKARAN SHARMA,KOLHAPUR vs INCOME TAX OFFICER, WARD 2(1), KOLHAPUR., KOLHAPUR
ITA 969/PUN/2026[2015-16]Status: Disposed4/6/2026AY 2015-16
M/S FOREST TRAILS HIGHLANDS 1 TO 6 CO-OPERATIVE HOUSING SOCIETY LIMITED,PUNE vs THE ITO WAD-2(4), PUNE
ITA 342/PUN/2026[2021-22]Status: Disposed4/6/2026AY 2021-22
M/S FOREST TRAILS HIGHLANDS 1 TO 6 CO-OP HOUSING SOCIETY LTD,PUNE vs ITO WARD-2(4) , PUNE
ITA 21/PUN/2026[2020-21]Status: Disposed4/6/2026AY 2020-21
MANOJ RAMKARAN SHARMA,KOLHAPUR vs INCOME TAX OFFICER, WARD 2(1), KOLHAPUR., KOLHAPUR
ITA 1023/PUN/2026[2016-17]Status: Disposed4/6/2026AY 2016-17
PARASMAL OMKARMAL JAIN,PUNE vs INCOME TAX OFFICER WARD 6(3), PUNE
ITA 471/PUN/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
PARASMAL OMKARMAL JAIN,PUNE vs INCOME TAX OFFICER WARD 6(3), PUNE
ITA 470/PUN/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
PARASMAL OMKARMAL JAIN,PUNE vs INCOME TAX OFFICER WARD 6(3), PUNE
ITA 469/PUN/2025[2016-17]Status: Disposed4/6/2026AY 2016-17
RAMESHWAR GOVINDLAL TAPADIYA,PARBHANI vs ITO,WARD , HINGOLI
ITA 2993/PUN/2025[2013-2014]Status: Disposed4/6/2026AY 2013-2014
ANIL HIRAMAN DUSANE,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2992/PUN/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
ANIL HIRAMAN DUSANE,NASHIK vs ITO WARD 2(1), NASHIK
ITA 2991/PUN/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
M/S LORGAN LIFESTYLE LIMITED ,PUNE vs NFAC, DELHI
ITA 2876/PUN/2025[2016-17]Status: Disposed4/6/2026AY 2016-17
