← All Benches
ITAT Pune Bench
17,218 judgments
SHRI EKVIRA SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 9(3), PUNE, PUNE
ITA 596/PUN/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
VENKATESWARA RAO KASTURI ,HYDERABAD vs DCIT, CIRCLE-12, PUNE, PUNE
ITA 1166/PUN/2026[2022-23]Status: Disposed12/6/2026AY 2022-23
BHUJBAL RAMESH DAMODAR (HUF),PUNE vs WARD 3(3) PUNE, PUNE
ITA 3309/PUN/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
INCOME TAX OFFICER, WARD-1(4), JALGAON, JALGAON vs DEEPALI RAJPAL GRAMIN BIGARSHETI SAHAKARI PATSANTHA MARYADIT, SHIRSOLI, JALGAON
ITA 3152/PUN/2025[2015]Status: Disposed12/6/2026
USHA ANNASO YEOLE,PUNE vs INCOME TAX OFFICER WARD 1, AHMEDNAGAR
ITA 2668/PUN/2025[2014-15]Status: Disposed12/6/2026AY 2014-15
SURESH YASHWANT AWAR,IGATPURI vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 1, AURANGABAD, AURANGABAD
ITA 2660/PUN/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
ALIFCLOUD IT CONSULTING PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, WARD 1(1), PUNE
ITA 2631/PUN/2025[2024-25]Status: Disposed12/6/2026AY 2024-25
HANUMANT SHIVAJI MARKAD, PUNE,PUNE vs ITO, WRD-8(3), PUNE, PUNE
ITA 2366/PUN/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
DAGADU YADAO DHAWALE,PUNE vs INCOME TAX OFFICER, WARD 4(4), PUNE
ITA 1805/PUN/2025[2011-12]Status: Disposed12/6/2026AY 2011-12
EATON TECHNOLOGIES PRIVATE LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE
ITA 1306/PUN/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
JUI NARAYAN SALGAONKAR,SINDUDHURG vs ITO , KUDAL
ITA 1073/PUN/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
ITO WARD-10(1), AKURDI vs GADAGADEVI VIVIDH KARYAKARI SAHAKARI SANSTHA MARYADIT, PUNE
ITA 3331/PUN/2025[2020-21]Status: Disposed11/6/2026AY 2020-21
SHRI JUNNESHWAR SANSTHAN WARUD,WARUD vs ASSESSING OFFICER, AURANAGABAD
ITA 657/PUN/2026[2025-26]Status: Disposed9/6/2026AY 2025-26
SHIVARAM GOPAL AWATE,KOLHAPUR vs INCOME TAX OFFICER - WARD 2(1), KOLHAPUR, KOLHAPUR
ITA 637/PUN/2026[2018-19]Status: Disposed9/6/2026AY 2018-19
NIRMAL BHARAT FOUNDATION,PUNE vs EXEMPTION WARD 1(2), PUNE
ITA 3133/PUN/2025[2018-19]Status: Disposed9/6/2026AY 2018-19
RAM DATTATRAY KALDATE,AURANGABAD vs INCOME TAX OFFICER WARD 1(1), AURANGABAD, AURANGABAD
ITA 2177/PUN/2025[2019-20]Status: Disposed9/6/2026AY 2019-20
TOPBAND INDIA PVT. LTD.,PUNE vs DCIT (CIRCLE 8), PUNE
ITA 2543/PUN/2024[2021-22]Status: Disposed9/6/2026AY 2021-22
GURU ARJUN SAMAJIK PRATISHTHAN,PUNE vs CIT (EXEMPTION), PUNE
ITA 73/PUN/2026[NA]Status: Disposed8/6/2026
DUNLOP COMFORTS (P) LTD.,NASHIK vs ACIT CIR-1, NASHIK
ITA 2471/PUN/2026[2018-19]Status: Disposed8/6/2026AY 2018-19
INFANT INDIA,BEED vs CIT(EXEMPTION), PUNE
ITA 3196/PUN/2025[NA]Status: Disposed8/6/2026