← All Benches
ITAT Pune Bench
17,218 judgments
SUMAN PROPERTIES,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 2630/PUN/2017[2014-15]Status: Disposed13/9/2019AY 2014-15
M/S. GOEL RAISONI ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1947/PUN/2017[2013-14]Status: Disposed13/9/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SHALAKA INFRA TECH (INDIA) P. LTD., PUNE
ITA 1221/PUN/2017[2010-11]Status: Disposed13/9/2019AY 2010-11
SMT. SURAJDEVI G. MUNDADA,JALNA vs INCOME-TAX OFFICER, JALNA
ITA 1039/PUN/2017[2009-10]Status: Disposed13/9/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SHALAKA INFRA - TECH PRIVATE LTD., PUNE
ITA 1497/PUN/2016[2011-12]Status: Disposed13/9/2019AY 2011-12
ASSISTANT COMMISSONER OF INCOME-TAX vs THERMAX LTD., PUNE
ITA 716/PUN/2014[2008-09]Status: Disposed13/9/2019AY 2008-09
ASSISTANT COMMISSONER OF INCOME-TAX vs THERMAX LTD., PUNE
ITA 715/PUN/2014[2007-08]Status: Disposed13/9/2019AY 2007-08
ASSISTANT COMMISSONER OF INCOME-TAX vs THERMAX LTD., PUNE
ITA 714/PUN/2014[2006-07]Status: Disposed13/9/2019AY 2006-07
THERMAX LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 511/PUN/2014[2008-09]Status: Disposed13/9/2019AY 2008-09
THERMAX LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 510/PUN/2014[2007-08]Status: Disposed13/9/2019AY 2007-08
THERMAX LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 509/PUN/2014[2006-07]Status: Disposed13/9/2019AY 2006-07
OMASAIRAM STEEL & ALLOYS PVT.LTD,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -JALNA, JALNA
ITA 1369/PUN/2018[2007-08]Status: Disposed12/9/2019AY 2007-08
GADRE FOUNDATION,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1205/PUN/2018[2017-18]Status: Disposed12/9/2019AY 2017-18
SANJAY SHANTILAL GUNDECHA,AHMEDNAGAR vs ` DEPUTY COMMISSIONER OF INCOME TAX,
ITA 76/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, JALGAON vs TAPI PRESTRESSED PRODUCTS LTD, JALGAON
ITA 565/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, SATARA vs M/S. HINDUSTAN FEEDS MFG. CO., SATARA
ITA 507/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
M/S. VISHAY COMPONENTS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 500/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
ENDRESS + HAUSER FLOWTEC (INDIA) PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 3086/PUN/2017[2010-11]Status: Disposed12/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RENISHAW METROLOGY SYSTEMS LTD, PUNE
ITA 2975/PUN/2017[2009-10]Status: Disposed12/9/2019AY 2009-10
SANKALP SUBHASH GOEL,PUNE vs INCOME-TAX OFFICER, (HQ) -2(1), PUNE
ITA 1962/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13