← All Benches
ITAT Pune Bench
17,218 judgments
INCOME-TAX OFFICER, (EXEMPTION), WARD - 1, NASHIK vs M/S. CHATUSHAKHIYA BRAMHAVRINDA GAIRAN TRUST, NASHIK
ITA 1950/PUN/2017[2015-16]Status: Disposed12/9/2019AY 2015-16
INCOME-TAX OFFICER, (EXEMPTION), WARD - 1, NASHIK vs M/S. CHATUSHAKHIYA BRAMHAVRINDA GAIRAN TRUST, NASHIK
ITA 1949/PUN/2017[2014-15]Status: Disposed12/9/2019AY 2014-15
INCOME-TAX OFFICER, WARD - 3(1), PUNE vs M/S. SHRADDHA & PRASAD JOINT VENTURE ( KHURA VARODA PROJECT), PUNE
ITA 1928/PUN/2017[2013-14]Status: Disposed12/9/2019AY 2013-14
INCOME TAX OFFICER, WARD 7(1), PUNE vs M/S. SKYLINE DEVELOPERS, PUNE
ITA 1695/PUN/2017[2010-11]Status: Disposed12/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs ABHAY SADASHIV GADGIL, PUNE
ITA 1652/PUN/2017[ 2012-13]Status: Disposed12/9/2019
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs DNYANOBA SHIVRAM BHINTADE, PUNE
ITA 1618/PUN/2017[2011-12]Status: Disposed12/9/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. FRONTLINE ELECTRONICS LTD., PUNE
ITA 1448/PUN/2017[2010-11]Status: Disposed12/9/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. FRONTLINE ELECTRONICS LTD., PUNE
ITA 1447/PUN/2017[2009-10]Status: Disposed12/9/2019AY 2009-10
KALWAN MERCHANTS CO-OP BANK LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 1352/PUN/2017[2010-11]Status: Disposed12/9/2019AY 2010-11
BABASAHEB TUKARAM JADHAV,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 1351/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SUKHWANI CHAWLA COMBINE, PUNE
ITA 1195/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SUKHWANI CHAWLA COMBINE, PUNE
ITA 1194/PUN/2017[2011-12]Status: Disposed12/9/2019AY 2011-12
OMSAIRAM STEEL & ALLOYS PVT LTD,JALNA vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 114/PUN/2017[2007-08]Status: Disposed12/9/2019AY 2007-08
EATON TECHNOLOGIES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1002/PUN/2017[2012-13]Status: Disposed12/9/2019AY 2012-13
GEETA PREM TILWANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2388/PUN/2016[2007-08]Status: Disposed12/9/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX vs PARAG KIRAN GANDHI, SOLAPUR
ITA 659/PUN/2015[2011-12]Status: Disposed12/9/2019AY 2011-12
M/S. RENISHAW METROLOGY SYSTEMS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 376/PUN/2014[2009-10]Status: Disposed12/9/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. INDIAN POULTRY EQUIPMENTS MANUFACTURERS ASSOCIATION, NASHIK
ITA 1921/PUN/2017[2014-15]Status: Disposed11/9/2019AY 2014-15
VITHALRAO SHINDE SSK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 1429/PUN/2017[2013-14]Status: Disposed11/9/2019AY 2013-14
SHREE SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 1387/PUN/2017[2013-14]Status: Disposed11/9/2019AY 2013-14
