← All Benches
ITAT Pune Bench
17,218 judgments
KAMLAKAR WAMANRAO PATIL,LATUR vs INCOME-TAX OFFICER,
ITA 2585/PUN/2016[2013-14]Status: Disposed11/9/2019AY 2013-14
PRAMOD WAMANRAO HONERAO,LATUR vs INCOME-TAX OFFICER,
ITA 2583/PUN/2016[2013-14]Status: Disposed11/9/2019AY 2013-14
PADMAKAR WAMANRAO HONERAO,LATUR vs INCOME-TAX OFFICER,
ITA 2582/PUN/2016[2013-14]Status: Disposed11/9/2019AY 2013-14
ARUN WAMANRAO HONERAO,LATUR vs INCOME-TAX OFFICER,
ITA 2581/PUN/2016[2013-14]Status: Disposed11/9/2019AY 2013-14
SATISH WAMANRAO HONERAO,LATUR vs INCOME-TAX OFFICER,
ITA 2580/PUN/2016[2013-14]Status: Disposed11/9/2019AY 2013-14
1. MR. KAILASH KANHAIYALAL GIDWANI, 2. MR. SUNIL KANHAIYALAL GIDWANI, 3. MR. AMIT KANHAIYALAL GIDWANI, L/H OF LATE DEVI KANHAYALAL GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, SANGLI
ITA 769/PUN/2014[2009-10]Status: Disposed11/9/2019AY 2009-10
M/S. EAGLE FLASK INDUSTRIES LTD.,PUNE vs ASST. CIT, CIRCLE-8, PUNE
ITA 808/PUN/2013[1997-98]Status: Disposed11/9/2019AY 1997-98
ACIT, CENTRAL CIRCLE,1(1), PUNE vs M/S. A.P.BUILDERS, PUNE
ITA 613/PUN/2003[B.P.01/04/1989 TO 08/12/1999]Status: Disposed11/9/2019
M/S A.P.BUILDERS,PUNE vs ACIT, CENTRAL CIRCLE,1(1), PUNE
ITA 490/PUN/2003[B.P.01/04/1989 TO 08/12/1999]Status: Disposed11/9/2019
MAHANAGAR CONSTRUCTIONS,PUNE vs INCOME-TAX OFFICER, WARD - 7(2), PUNE
ITA 623/PUN/2018[2014-15]Status: Disposed5/9/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE -2, NASHIK vs M/S. SUYOJIT INFRASTRUCTURE PVT.LTD, NASHIK
ITA 1562/PUN/2018[2011-12]Status: Disposed5/9/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE -2, NASHIK vs M/S. SUYOJIT INFRASTRUCTURE PVT.LTD, NASHIK
ITA 1561/PUN/2018[2007-08]Status: Disposed5/9/2019AY 2007-08
UTTAM LAXMAN JADHAV,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 976/PUN/2017[2007-08]Status: Disposed5/9/2019AY 2007-08
SHABBIR HASHAM SAYYED,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 947/PUN/2017[2012-13]Status: Disposed5/9/2019AY 2012-13
SHIRALA TALUKA SAHAKARI DUDH UTPADAK & PURAVATHA SANSTHA LTD,SANGLI vs INCOME-TAX OFFICER, WARD - 2(1), SANGLI
ITA 2326/PUN/2017[2009-10]Status: Disposed5/9/2019AY 2009-10
SAHAKAR MAHARSHI BHAUSAHEB THORAT SAHAKARI SAKHAR KARKHANA LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 1258/PUN/2017[2013-14]Status: Disposed5/9/2019AY 2013-14
INCOME-TAX OFFICER, RAIGAD vs SHRI. GORDHAN SINGH RAJPUROGHIT, RAIGAD
ITA 1015/PUN/2017[2009-10]Status: Disposed5/9/2019AY 2009-10
INCOME-TAX OFFICER vs M/S. SHRIRAM PETROLEUM INDUSTRIES, NANDURBAR
ITA 2490/PUN/2016[2004-05]Status: Disposed5/9/2019AY 2004-05
INCOME-TAX OFFICER vs M/S. SHRIRAM PETROLEUM INDUSTRIES, NANDURBAR
ITA 2489/PUN/2016[2003-04]Status: Disposed5/9/2019AY 2003-04
ASSISTANT COMMISSONER OF INCOME-TAX vs THERMAX LTD., PUNE
ITA 713/PUN/2014[2005-06]Status: Disposed5/9/2019AY 2005-06
