← All Benches
ITAT Pune Bench
17,218 judgments
THERMAX LIMITED,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 508/PUN/2014[2005-06]Status: Disposed5/9/2019AY 2005-06
ANIL BABANLAL AGRAWAL,JALGAON vs INCOME-TAX OFFICER,
ITA 300/PUN/2014[2003-04]Status: Disposed5/9/2019AY 2003-04
SUSHILKUMAR KASTURCHAND BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2303/PUN/2014[2009-10]Status: Disposed5/9/2019AY 2009-10
RAJKUMAR RATANLAL BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2302/PUN/2014[2009-10]Status: Disposed5/9/2019AY 2009-10
SIDHARTH RATANLAL BAFNA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2301/PUN/2014[2009-10]Status: Disposed5/9/2019AY 2009-10
DY. CIT, CIRCLE-10, PUNE vs THERMAX BABCOCK & WILCOX LTD., PUNE
ITA 402/PUN/2013[2004-05]Status: Disposed5/9/2019AY 2004-05
VOLKSWAGEN INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1883/PUN/2013[2008-09]Status: Disposed5/9/2019AY 2008-09
ITO CEN -1 NASHIK., NASHIK vs SHRI BHUPANDRA SHANTILAL SHAH, NASHIK
ITA 827/PUN/2012[2007-08]Status: Disposed5/9/2019AY 2007-08
ITO CEN -1 NASHIK., NASHIK vs SHRI BHUPANDRA SHANTILAL SHAH, NASHIK
ITA 826/PUN/2012[2005-06]Status: Disposed5/9/2019AY 2005-06
ITO CEN -1 NASHIK., NASHIK vs SHRI BHUPANDRA SHANTILAL SHAH, NASHIK
ITA 825/PUN/2012[2003-04]Status: Disposed5/9/2019AY 2003-04
SHRI BHUPENDRA S SHAH,NASHIK vs CIT-I NASHIK, NASHIK
ITA 797/PUN/2012[2004-05]Status: Disposed5/9/2019AY 2004-05
SHRI BHUPENDRA S SHAH,NASHIK vs CIT-I NASHIK, NASHIK
ITA 796/PUN/2012[2003-04]Status: Disposed5/9/2019AY 2003-04
LATE SHRI BABANLAL B AGARWAL,JALGAON vs INCOME-TAX OFFICER, JALGAON
ITA 1427/PUN/2011[2003-04]Status: Disposed5/9/2019AY 2003-04
P.N.GADGIL JEWELLERS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1891/PUN/2018[2014-15]Status: Disposed4/9/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs ICHALKRANJI TEXTILE COMMON EFFLUENT TRATMENT PLANT LTD, KOLHAPUR
ITA 1560/PUN/2018[2015-16]Status: Disposed4/9/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SUTTATI ENTERPRISES PVT.LTD, PUNE
ITA 132/PUN/2018[2014-15]Status: Disposed4/9/2019AY 2014-15
NAMO TRACTORS PRIVATE LTD.,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 915/PUN/2017[2013-14 (Quarter - 4)]Status: Disposed4/9/2019
SANTOSH CHANDULAL MANDLECHA,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX, NASHIK
ITA 808/PUN/2017[2012-13]Status: Disposed4/9/2019AY 2012-13
BHARAT FORGE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 805/PUN/2017[2012-13]Status: Disposed4/9/2019AY 2012-13
GOODYEAR SOUTH ASIA TYRES PRIVATE LIMITED,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 684/PUN/2017[2012-13]Status: Disposed4/9/2019AY 2012-13
