← All Benches
ITAT Pune Bench
17,218 judgments
REVATI GORAKH KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 374/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
NANDA BAJIRAO KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 373/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
LALITA ANIL KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 372/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
SOMNATH BAJIRAO KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 371/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
BAJIRAO RAMCHANDRA KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 370/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
VIJAYA SANJAY BALWADKAR,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 369/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD, PUNE
ITA 286/PUN/2017[2012-13]Status: Disposed18/9/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TATA AUTOCOMP HENDRICKSON SUSPENSION PVT.LTD, PUNE
ITA 2617/PUN/2017[2014-15]Status: Disposed18/9/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TATA AUTOCOMP HENDRICKSON SUSPENSION PVT.LTD, PUNE
ITA 2616/PUN/2017[2013-14]Status: Disposed18/9/2019AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. TATA AUTOCOMP HENDRICKSON SUSPENSION PVT.LTD, PUNE
ITA 2615/PUN/2017[2012-13]Status: Disposed18/9/2019AY 2012-13
TATA AUTOCOMP HENDRICKSON SUSPENSIONS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2488/PUN/2017[2014-15]Status: Disposed18/9/2019AY 2014-15
TATA AUTOCOMP HENDRICKSON SUSPENSIONS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2487/PUN/2017[2013-14]Status: Disposed18/9/2019AY 2013-14
TATA AUTOCOMP HENDRICKSON SUSPENSIONS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2486/PUN/2017[2012-13]Status: Disposed18/9/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA vs SHRIRAM KRISHNAJI SURVE, SATARA
ITA 2090/PUN/2017[2014-15]Status: Disposed18/9/2019AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CORPORATE CIRCLE - 1(2), CHENNAI vs M/S. COMPASS GROUP (INDIA) SUPPORT SERVICES PVT.LTD, (FORMERLY TIRUMALA HOSPITALITY SERVICES PVT.LTD.), CHENNAI
ITA 2086/PUN/2017[2011-12]Status: Disposed18/9/2019AY 2011-12
M/S. MULA PRAVARA ELECTRIC CO-OP SOCIETY LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2853/PUN/2016[2013-14]Status: Disposed18/9/2019AY 2013-14
BIPIN VASUDEV BATAVIA,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2532/PUN/2016[2012-13]Status: Disposed18/9/2019AY 2012-13
SHIVAJIRAO NILANGEKAR PATIL SSK LTD.,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 668/PUN/2014[2006-07]Status: Disposed16/9/2019AY 2006-07
SUNIT MUNOT,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1131/PUN/2014[2008-09]Status: Disposed16/9/2019AY 2008-09
M/S. KLASSIC WHEELS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2184/PUN/2013[2008-09]Status: Disposed16/9/2019AY 2008-09