← All Benches
ITAT Pune Bench
17,218 judgments
ASSISTANT COMMSSIONER OF INCOME-TAX vs SMT. TARADEVI RATANLAL BAFNA, JALGAON
ITA 365/PUN/2015[2010-11]Status: Disposed24/9/2019AY 2010-11
DY. CIT, CIRCLE 1(1), PUNE vs CPI GERA REALTY INDIA PVT. LTD., PUNE
ITA 1217/PUN/2013[2006-07]Status: Disposed24/9/2019AY 2006-07
KUMARI JAIWANTI NARESH GUPTA,PUNE vs INCOME-TAX OFFICER, WARD - 9 (2), PUNE
ITA 839/PUN/2019[2014-15]Status: Disposed23/9/2019AY 2014-15
SUNITA MACHHINDRA SONAWANE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3 (3), AURANGABAD
ITA 836/PUN/2019[2010-11]Status: Disposed23/9/2019AY 2010-11
ANIL VASANT SHEJUL,PUNE vs INCOME TAX OFFICE, WARD- 7 (3), PUNE
ITA 805/PUN/2019[2012-13]Status: Disposed23/9/2019AY 2012-13
RAGHUBIRDAYAL KHANDELWAL,PUNE vs INCOME-TAX OFFICER, WARD - 9 (2), PUNE
ITA 312/PUN/2019[2011-12]Status: Disposed23/9/2019AY 2011-12
RAGHUBIRDAYAL KHANDELWAL,PUNE vs INCOME-TAX OFFICER, WARD - 9 (2), PUNE
ITA 311/PUN/2019[2010-11]Status: Disposed23/9/2019AY 2010-11
ADARSH MAHILA GRAMIN BIGARSHETI SAH. PATSANTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1609/PUN/2018[2015-16]Status: Disposed23/9/2019AY 2015-16
GIRIJA GRAMIN BIGARSHETI SAHAKARI PAT.SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1608/PUN/2018[2015-16]Status: Disposed23/9/2019AY 2015-16
GOMATA GRAMIN BIGARSHETI SAHAKARI PAT. SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1607/PUN/2018[2010-11]Status: Disposed23/9/2019AY 2010-11
SARRODAY GRAMIN BIGARSHETI SAHAKARI PATH SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1606/PUN/2018[2015-16]Status: Disposed23/9/2019AY 2015-16
JANMANGAL GRAMIN BIGARSHETI SAHAKARI PAT. SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1585/PUN/2018[2015-16]Status: Disposed23/9/2019AY 2015-16
JAYANT ASHOK JOSHI,NASHIK vs INCOME TAX OFFICER,
ITA 55/PUN/2017[2010-11]Status: Disposed23/9/2019AY 2010-11
JAYANT ASHOK JOSHI,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 54/PUN/2017[2009-10]Status: Disposed23/9/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs M/S. THERMAXCULLIGAN WATER TECHNOLOGIES LTD, (MERGED WITH THERMAX LTD), PUNE
ITA 2176/PUN/2017[2001-02]Status: Disposed23/9/2019AY 2001-02
INCOME-TAX OFFICER,(EXEMPTION) WARD - 1, NASHIK vs M/S. SETU AHMEDNAGAR, AHMEDNAGAR
ITA 2166/PUN/2017[2009-10]Status: Disposed23/9/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI vs CHANDRAKANT MARUTI NALWADE, SANGALI
ITA 2134/PUN/2017[2009-10]Status: Disposed23/9/2019AY 2009-10
INCOME-TAX OFFICER, NASHIK vs NIRANJAN SHIVAJI THAKARE, NASHIK
ITA 1388/PUN/2017[2012-13]Status: Disposed23/9/2019AY 2012-13
ANIL NARAYAN KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 376/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
GORAKH NARAYAN KUTE,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 375/PUN/2018[2012-13]Status: Disposed18/9/2019AY 2012-13
