← All Benches
ITAT Pune Bench
17,219 judgments
OMSHRINIWAS EXTRUSIONS,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 1536/PUN/2017[2012-13]Status: Disposed15/3/2021AY 2012-13
EATON FLUID POWER LIMITED, (EARLIER: VICKERS SYSTEMS INTL. LTD.,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1517/PUN/2017[2004-05]Status: Disposed15/3/2021AY 2004-05
MSC SOFTWARE CORPORATION INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 624/PUN/2016[2011-12]Status: Disposed15/3/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs MSC SOFTWRE CORPORATION OF INDIA P. LTD., PUNE
ITA 444/PUN/2016[2011-12]Status: Disposed15/3/2021AY 2011-12
LATE SH. BABANLAL BHIKULAL AGRAWAL,RAVER vs ITO,WD.-2(2), JALGAON
ITA 615/PUN/2011[2002-03]Status: Disposed15/3/2021AY 2002-03
MR. TUSHAR VIJAY PAWAR,PUNE vs ACIT, CIRCLE-11, PUNE
ITA 2052/PUN/2019[2012-13]Status: Disposed12/3/2021AY 2012-13
MR. TUSHAR VIJAY PAWAR,PUNE vs ACIT, CIRCLE-11, PUNE
ITA 2051/PUN/2019[2011-12]Status: Disposed12/3/2021AY 2011-12
MR. TUSHAR VIJAY PAWAR,PUNE vs ACIT, CIRCLE-11, PUNE
ITA 2050/PUN/2019[201-11]Status: Disposed12/3/2021
SUBHASH MADANLAL NAHAR,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1, AURANGABAD
ITA 186/PUN/2020[2011-12]Status: Disposed11/3/2021AY 2011-12
SMT. RAJASHREE YASHODHAN WANAGE,PUNE vs PR. COMMISSIONER OF INCOME-TAX -1, PUNE
ITA 737/PUN/2019[2014-15]Status: Disposed11/3/2021AY 2014-15
VENUS VENTURES,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -7, PUNE
ITA 673/PUN/2019[2012-13]Status: Disposed11/3/2021AY 2012-13
SUBHASH MADANLAL NAHAR,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 236/PUN/2019[2015-16]Status: Fixed11/3/2021AY 2015-16
MULTIVENTURE AGRO AND INFRASTRUCTURE PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 753/PUN/2018[2007-08]Status: Disposed11/3/2021AY 2007-08
RAMBHAU MARUTI SHINDE,JALNA vs INCOME-TAX OFFICER, WARD - 1(3), JALNA
ITA 1465/PUN/2018[2009-10]Status: Disposed11/3/2021AY 2009-10
MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE
ITA 1116/PUN/2018[2014-15]Status: Disposed11/3/2021AY 2014-15
M/S. ADVIK HI-TECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 3094/PUN/2017[2013-14]Status: Disposed11/3/2021AY 2013-14
SANJAY SHAMRAO TODKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2279/PUN/2017[2013-14]Status: Disposed11/3/2021AY 2013-14
JHAMTANI JAIRAM RAMCHAND,PUNE vs INCOME-TAX OFFICER, AKURDI
ITA 1018/PUN/2017[2008-09]Status: Disposed11/3/2021AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX vs AMDOCS DEVELOPMENT CENTRE INDIA P. LTD., PUNE
ITA 2074/PUN/2016[2010-11]Status: Disposed11/3/2021AY 2010-11
AMDOCS DEVELOPMENT CENTRE INDIA LLP.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1675/PUN/2016[2010-11]Status: Disposed11/3/2021AY 2010-11
