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ITAT Pune Bench

17,219 judgments

SAMVEDNA FOUNDATION,SANGLI vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE

ITA 588/PUN/2020[NA]Status: Disposed10/3/2021

TANAJI ISHWARA RACHKAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE

ITA 233/PUN/2019[2012-13]Status: Disposed10/3/2021AY 2012-13

TANAJI ISHWARA RACHKAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE

ITA 232/PUN/2019[2011-12]Status: Disposed10/3/2021AY 2011-12

TANAJI ISHWARA RACHKAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE

ITA 231/PUN/2019[2010-11]Status: Disposed10/3/2021AY 2010-11

AVINASH CARRIERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 161/PUN/2018[2012-13]Status: Disposed10/3/2021AY 2012-13

OMSHRINIWAS EXTRUSIONS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 2904/PUN/2017[2013-14]Status: Disposed10/3/2021AY 2013-14

ZAMBAD INFRASTRUCTURE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD

ITA 2764/PUN/2017[2014-15]Status: Disposed10/3/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs M/S. INDO GLOBAL INFOTECH CITY PVT.LTD, PUNE

ITA 2122/PUN/2017[2012-13]Status: Disposed10/3/2021AY 2012-13

AVAKASH HOLDINGS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE

ITA 1875/PUN/2017[2014-15]Status: Disposed10/3/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. ISMT LIMITED, PUNE

ITA 2750/PUN/2016[2007-08]Status: Disposed10/3/2021AY 2007-08

HSBC SOFTWARE DEVELOPMENT (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -11, PUNE

ITA 443/PUN/2020[2014-15]Status: Disposed9/3/2021AY 2014-15

THYSEENKRUPP ELECTRICAL STEEL INDIA PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK

ITA 250/PUN/2019[2013-14]Status: Disposed9/3/2021AY 2013-14

BARCLAYS SHARED SERVICES PRIVATE LIMITED(MERGED WITH BARCLAYS TECHNOLOGY CENTRE INDIA PVT LTD),PUNE vs ACIT, COMPANY CIRCLE-1(2), CHENNAI

ITA 267/CHNY/2018[2010-11]Status: Disposed9/3/2021AY 2010-11

FRESENIUS KABI INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE

ITA 111/PUN/2018[2013-14]Status: Disposed9/3/2021AY 2013-14

AQUATECH SYSTEMS (ASIA) PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 972/PUN/2017[2012-13]Status: Disposed9/3/2021AY 2012-13

SIVASUBRAMANIAN NATARAJAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE

ITA 2987/PUN/2017[2012-13]Status: Disposed9/3/2021AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs FRESENIUS KABI INDIA PRIVATE LIMITED, PUNE

ITA 2619/PUN/2017[2012-13]Status: Disposed9/3/2021AY 2012-13

NANDKISHOR LAXMINARAYAN AGARWAL,JALNA vs INCOME-TAX OFFICER,

ITA 1485/PUN/2016[2011-12]Status: Disposed9/3/2021AY 2011-12

PRAMOD BAJIRAO KHONDE,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE

ITA 986/PUN/2019[2011-12]Status: Disposed8/3/2021AY 2011-12

VIJAY RAJARAM KULKARNI,PUNE vs INCOME TAX OFFICE, WARD -7 (1), PUNE

ITA 804/PUN/2019[2014-15]Status: Disposed8/3/2021AY 2014-15