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ITAT Pune Bench
17,219 judgments
S M EBERSPAECHER EXHAUST PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2414/PUN/2016[2010-11]Status: Disposed16/3/2021AY 2010-11
S M EBERSPAECHER EXHAUST PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2413/PUN/2016[2009-10]Status: Disposed16/3/2021AY 2009-10
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 558/PUN/2019[2016-17]Status: Disposed15/3/2021AY 2016-17
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 557/PUN/2019[2016-17]Status: Disposed15/3/2021AY 2016-17
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 556/PUN/2019[2016-17]Status: Disposed15/3/2021AY 2016-17
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 555/PUN/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 554/PUN/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 553/PUN/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 552/PUN/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 551/PUN/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC(TDS), PUNE
ITA 550/PUN/2019[2015-16]Status: Disposed15/3/2021AY 2015-16
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 549/PUN/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 548/PUN/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 547/PUN/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
ANIL KASHINATH PATWARDHAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), PUNE
ITA 546/PUN/2019[2014-15]Status: Disposed15/3/2021AY 2014-15
M/S. ANGRE PORT PRIVATE LIMITED (FORMERLY KNOWN AS JAIGAD PORTS INFRASTRUCTURE P. LTD.,RATNAGIRI vs THE ACIT, RATNAGIRI CIRCLE, RATNAGIRI
ITA 1933/PUN/2019[2012-13]Status: Disposed15/3/2021AY 2012-13
M/S. ANGRE PORT PVT.LTD,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 731/PUN/2018[2011-12]Status: Disposed15/3/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, RAIGAD vs M/S. AGARWAL METAL AND ALLOYS, RAIGAD
ITA 271/PUN/2018[2007-08]Status: Disposed15/3/2021AY 2007-08
KALYANI STEELS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 265/PUN/2018[2014-15]Status: Disposed15/3/2021AY 2014-15
VIJAYANTI VINAY MAHAJAN,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 3095/PUN/2017[2013-14]Status: Disposed15/3/2021AY 2013-14
