← All Benches
ITAT Pune Bench
17,219 judgments
PRAKASH PANDURANG CHAVAN,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 282/PUN/2018[2014-15]Status: Disposed16/3/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs PUNE PEOPLES CO-OPERATIVE BANK LTD, PUNE
ITA 269/PUN/2018[2014-15]Status: Disposed16/3/2021AY 2014-15
M/S. SUN INFRASTRUCTURE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3017/PUN/2017[2009-10]Status: Disposed16/3/2021AY 2009-10
M/S. SUN INFRASTRUCTURE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3016/PUN/2017[2008-09]Status: Disposed16/3/2021AY 2008-09
M/S. SUN INFRASTRUCTURE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3015/PUN/2017[2007-08]Status: Disposed16/3/2021AY 2007-08
DEEPAK VISHWANATH SONAWANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK
ITA 2436/PUN/2017[2012-13]Status: Disposed16/3/2021AY 2012-13
DEEPAK VISHWANATH SONAWANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK
ITA 2435/PUN/2017[2011-12]Status: Disposed16/3/2021AY 2011-12
DEEPAK VISHWANATH SONAWANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK
ITA 2434/PUN/2017[2010-11]Status: Disposed16/3/2021AY 2010-11
DADA APPA PATIL HUF,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKRANJI
ITA 2362/PUN/2017[2008-09]Status: Disposed16/3/2021AY 2008-09
M/S. A.P. BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 2310/PUN/2017[2004-05]Status: Disposed16/3/2021AY 2004-05
JAYSINGPUR UDGAON SAHAKARI BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 1327/PUN/2017[2009-10]Status: Disposed16/3/2021AY 2009-10
JAYSINGPUR UDGAON SAHAKARI BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 1326/PUN/2017[2008-09]Status: Disposed16/3/2021AY 2008-09
JAYSINGPUR UDGAON SAHAKARI BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI
ITA 1325/PUN/2017[2007-08]Status: Disposed16/3/2021AY 2007-08
RADHESHYAM AGARWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1268/PUN/2017[2013-14]Status: Disposed16/3/2021AY 2013-14
PRALHAD RAMAN CHOUDHARY,NASHIK vs INCOME TAX OFFICER,
ITA 2862/PUN/2016[2012-13]Status: Disposed16/3/2021AY 2012-13
PRALHAD RAMAN CHOUDHARY,NASHIK vs INCOME TAX OFFICER,
ITA 2861/PUN/2016[2011-12]Status: Disposed16/3/2021AY 2011-12
PRALHAD RAMAN CHOUDHARY,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 2860/PUN/2016[2007-08]Status: Disposed16/3/2021AY 2007-08
S M EBERSPAECHER EXHAUST PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2417/PUN/2016[2013-14]Status: Disposed16/3/2021AY 2013-14
S M EBERSPAECHER EXHAUST PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2416/PUN/2016[2012-13]Status: Disposed16/3/2021AY 2012-13
S M EBERSPAECHER EXHAUST PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2415/PUN/2016[2011-12]Status: Disposed16/3/2021AY 2011-12
