← All Benches
ITAT Pune Bench
17,219 judgments
PIAGGIO VEHICLES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -4, PUNE
ITA 3029/PUN/2017[2013-14]Status: Disposed18/3/2021AY 2013-14
MADHUSUDAN DATTATRAY GANU,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 2605/PUN/2017[2010-11]Status: Disposed18/3/2021AY 2010-11
INCOME-TAX OFFICER, WARD - 1, BEED vs M/S. SIDDHESHWAR URBAN CO-OP CREDIT SOCIETY LTD, BEED
ITA 2533/PUN/2017[2014-15]Status: Disposed18/3/2021AY 2014-15
BABANRAO DAGADU SHELKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2515/PUN/2017[2013-14]Status: Disposed18/3/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs FORCE MOTORS LTD., PUNE
ITA 1192/PUN/2017[2004-05]Status: Disposed18/3/2021AY 2004-05
D.Y. PATIL EDUCATION SOCIETY,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2740/PUN/2016[2008-09]Status: Disposed18/3/2021AY 2008-09
M/S OMSHRINIWAS EXTRUSIONS, PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -6, PUNE, PUNE
ITA 329/PUN/2020[2011-2012]Status: Disposed17/3/2021AY 2011-2012
M/S OMSHRINIWAS EXTRUSIONS,PUNE vs DCIT, CIRCLE -6, PUNE
ITA 328/PUN/2020[2010-2011]Status: Disposed17/3/2021AY 2010-2011
M/S OMSHRINIWAS EXTRUSIONS,PUNE vs DCIT, CIRCLE -6, PUNE, PUNE
ITA 327/PUN/2020[2009-2010]Status: Disposed17/3/2021AY 2009-2010
M/S OMSHRINIWAS EXTRUSIONS,PUNE vs DCIT, CIRCLE -6 PUNE, PUNE
ITA 326/PUN/2020[2008-2009]Status: Disposed17/3/2021AY 2008-2009
M/S OMSHRINIWAS EXTRUCIONS,PUNE vs DCIT, CIRCLE -6, PUNE
ITA 325/PUN/2020[2007-2008]Status: Disposed17/3/2021AY 2007-2008
BABA BHANUDAS SADEKAR,OSMANABAD vs INCOME-TAX OFFICER, WARD - 4, LATUR
ITA 897/PUN/2019[2010-11]Status: Disposed17/3/2021AY 2010-11
ARUN SADASHIV JADHAV,SANGLI vs INCOME-TAX OFFICER, WARD - 2(3), SANGLI
ITA 158/PUN/2018[2008-09]Status: Disposed17/3/2021AY 2008-09
SANJAY SHANTILAL SANGHVI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2345/PUN/2017[2008-09]Status: Disposed17/3/2021AY 2008-09
NAMDEO PAULAD PATIL,JALGAON vs INCOME-TAX OFFICER, WARD - 1(1), JALGAON
ITA 2328/PUN/2017[2012-13]Status: Disposed17/3/2021AY 2012-13
BABA BHANUDAS SADEKAR,OSMANABAD vs INCOME-TAX OFFICER, WARD - 4, LATUR
ITA 2301/PUN/2017[2010-11]Status: Disposed17/3/2021AY 2010-11
SACHIDANAND SUDAMRAO GHONSE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - AHMEDNAGAR, AHMEDNAGAR
ITA 989/PUN/2019[2014-15]Status: Disposed16/3/2021AY 2014-15
SACHIDANAND SUDAMRAO GHONSE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - AHMEDNAGAR, AHMEDNAGAR
ITA 776/PUN/2019[2013-14]Status: Disposed16/3/2021AY 2013-14
DEEPAK VISHWANATH SONAWANI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, NASHIK
ITA 153/PUN/2019[2009-10]Status: Disposed16/3/2021AY 2009-10
SACHINDANAND S. GHONSE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1141/PUN/2019[2015-16]Status: Disposed16/3/2021AY 2015-16
