← All Benches
ITAT Pune Bench
17,219 judgments
EKNATH KHANDERAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), AURANGABAD
ITA 1988/PUN/2017[2014-15]Status: Disposed19/3/2021AY 2014-15
DADASAHEB V URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1155/PUN/2017[2010-11]Status: Disposed19/3/2021AY 2010-11
VASANT JANARDHAN KANDAGE,PUNE vs INCOME TAX OFFICER,
ITA 2841/PUN/2016[2011-12]Status: Disposed19/3/2021AY 2011-12
MAHENDRA VASANT SAPRE,PUNE vs INCOME-TAX OFFICER,
ITA 919/PUN/2015[2011-12]Status: Disposed19/3/2021AY 2011-12
GUJRATHI SHIKSHAN SANSTHA,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, PUNE
ITA 10/PUN/2021[2020-21]Status: Disposed18/3/2021AY 2020-21
GIRISH SURESHRAO BULBULE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - NANDED, NANDED
ITA 885/PUN/2019[2012-13]Status: Disposed18/3/2021AY 2012-13
GOVIND SURESHRAO BULBULE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED-CIRCLE, NANDED
ITA 884/PUN/2019[2013-14]Status: Disposed18/3/2021AY 2013-14
GOVIND SURESHRAO BULBULE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED-CIRCLE, NANDED
ITA 883/PUN/2019[2012-13]Status: Disposed18/3/2021AY 2012-13
GOVIND SURESHRAO BULBULE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED-CIRCLE, NANDED
ITA 882/PUN/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
OM MANGAL KARYALAYA AND GARDEN,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED CIRCLE, NANDED
ITA 537/PUN/2019[2014-15]Status: Disposed18/3/2021AY 2014-15
OM MANGAL KARYALAYA AND GARDEN,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED CIRCLE, NANDED
ITA 536/PUN/2019[2013-14]Status: Disposed18/3/2021AY 2013-14
GIRISH SURESHRAO BULBULE,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, NANDED CIRCLE, NANDED
ITA 535/PUN/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
OPUS SOFTWARE SOLUTIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 419/PUN/2019[2014-15]Status: Disposed18/3/2021AY 2014-15
NARAYANDADA CHAVAN SAHKARI SOOT GIRNI LIMITED(FORMERLY M/S SHIRLA TALUKA SHETKARI SAH SOOT GIRNI LTD),SANGLI vs ITO, WARD2(5), SANGLI
ITA 2095/PUN/2019[2011-12]Status: Disposed18/3/2021AY 2011-12
M/S. ANNAPURNA COTEX PRIVATE LIMITED,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 175/PUN/2019[2010-11]Status: Disposed18/3/2021AY 2010-11
CHANDRAKANT MANOHAR HAVAL,KOLHAPUR vs INCOME-TAX OFFICER, (CENTRAL), KOLHAPUR
ITA 1399/PUN/2019[2007-08]Status: Disposed18/3/2021AY 2007-08
M/S. SHREEJI DEVELOPERS,KAMOTHE vs INCOME-TAX OFFICER, WARD - 2, PANVEL
ITA 1139/PUN/2018[2013-14]Status: Disposed18/3/2021AY 2013-14
M/S. RAJENDRA M DEVELOPERS AND BUILDERS PVT. LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE
ITA 950/PUN/2017[2014-15]Status: Disposed18/3/2021AY 2014-15
INCOME TAX OFFICER, NASHIK vs M/S. MANU RE-ROLLING MILL PVT.LTD, MUMBAI
ITA 560/PUN/2017[2012-13]Status: Disposed18/3/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs THE COSMOS CO-OPERATIVE BANK LTD, PUNE
ITA 3047/PUN/2017[2014-15]Status: Disposed18/3/2021AY 2014-15