← All Benches
ITAT Pune Bench
17,219 judgments
THE RESIDENCY CLUB,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1392/PUN/2019[2006-07]Status: Disposed19/3/2021AY 2006-07
THE RESIDENCY CLUB,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1391/PUN/2019[2005-06]Status: Disposed19/3/2021AY 2005-06
MARS FIBER PRODUCTS LLP,PUNE vs INCOME-TAX OFFICER, WARD - 8 (3), PUNE
ITA 1386/PUN/2019[2012-13]Status: Disposed19/3/2021AY 2012-13
MANENDER K. GREWAL,PUNE vs COMMISSIONER OF INCOME TAX, (IT/TP), PUNE
ITA 987/PUN/2018[2013-14]Status: Disposed19/3/2021AY 2013-14
MS. STUTI .SANJIV KAUSHIK,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 833/PUN/2018[2014-15]Status: Disposed19/3/2021AY 2014-15
VARUN SANJIV KAUSHIK,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 832/PUN/2018[2014-15]Status: Disposed19/3/2021AY 2014-15
SMT. SMRUTI TUSHAR JINTURKAR,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK
ITA 805/PUN/2018[2014-15]Status: Disposed19/3/2021AY 2014-15
KVR INDUSTRIAL PARK PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 14(5), PUNE
ITA 504/PUN/2018[2014-15]Status: Disposed19/3/2021AY 2014-15
ANERI DEEPAK LOHIA,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(1), KOLHAPUR
ITA 461/PUN/2018[2014-15]Status: Disposed19/3/2021AY 2014-15
SHEELA VINAYKUMAR LOHIA,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(1), KOLHAPUR
ITA 460/PUN/2018[2014-15]Status: Disposed19/3/2021AY 2014-15
KIRLOSKAR PREUMATIC CO.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 337/PUN/2018[2013-14]Status: Disposed19/3/2021AY 2013-14
ABDULKARIM SATTAR SAYED,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1769/PUN/2018[2013-14]Status: Disposed19/3/2021AY 2013-14
M/S. SIDEL INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 170/PUN/2018[2013-14]Status: Disposed19/3/2021AY 2013-14
SURESH BALGONDA PATIL,SANGLI vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 2, SANGLI
ITA 1375/PUN/2018[2006-07]Status: Disposed19/3/2021AY 2006-07
SIDEL INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 784/PUN/2017[2012-13]Status: Disposed19/3/2021AY 2012-13
KIRLOSKAR PNEUMATIC CO. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 2775/PUN/2017[2014-15]Status: Disposed19/3/2021AY 2014-15
KIRLOSKAR PNEUMATIC CO. LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 11, PUNE
ITA 2774/PUN/2017[2012-13]Status: Disposed19/3/2021AY 2012-13
KIRLOSKAR PNEUMATIC CO. LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 11, PUNE
ITA 2773/PUN/2017[2011-12]Status: Disposed19/3/2021AY 2011-12
CHHAYA PRABHAKAR GAWANDE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD -1, AHMEDNAGAR
ITA 2546/PUN/2017[2014-15]Status: Disposed19/3/2021AY 2014-15
BHINGAR URBAN CO-OP BANK LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2317/PUN/2017[2013-14]Status: Disposed19/3/2021AY 2013-14
