Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
SURESH BALGONDA PATIL,,SANGLI vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 2,, SANGLI | BharatTax
Home
/
SURESH BALGONDA PATIL,,SANGLI vs. JOINT COMMISSIONER OF INCOME-TAX, RANGE - 2,, SANGLI
SURESH BALGONDA PATIL,,SANGLI vs. JOINT COMMISSIONER OF INCOME-TAX, RANGE - 2,, SANGLI
Bookmark
Report Error
PDF
ITA 1375/PUN/2018
Status: Disposed
ITAT Pune
19 March 2021
AY 2006-07
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
