← All Benches
ITAT Pune Bench
17,219 judgments
COOPER CORPORATION PVT. LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2660/PUN/2017[2013-14]Status: Disposed22/3/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA vs M/S. GOVIND MILK & MILK PRODUCTS PVT LTD, SATARA
ITA 2570/PUN/2017[2014-15]Status: Disposed22/3/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX,(EXEMPTION) CIRCLE, PUNE vs THE BISHOPS EDUCATION SOCIETY, PUNE
ITA 2551/PUN/2017[2008-09]Status: Disposed22/3/2021AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs SHIVNAGAR VIDYA PRASARAK MANDAL, PUNE
ITA 2548/PUN/2017[2010-11]Status: Disposed22/3/2021AY 2010-11
M/S. OMSHRINIWAS EXTRUSIONS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6, PUNE
ITA 324/PUN/2020[2006-07]Status: Disposed19/3/2021AY 2006-07
M/S OMSHRINIWAS EXTRUSIONS,PUNE vs DCIT,CIRCLE -6, PUNE
ITA 323/PUN/2020[2005-2006]Status: Disposed19/3/2021AY 2005-2006
SMT. GUNDURAO APPASAHEB KHOT,SANGLI vs INCOME-TAX OFFICER, WARD-1(1), SANGLI
ITA 297/PUN/2020[2015-16]Status: Disposed19/3/2021AY 2015-16
MRS. ZUBEDABAI ABDULLA SURANI,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 292/PUN/2020[2016-17]Status: Disposed19/3/2021AY 2016-17
VIDHUT APPERENTICESHIP SEVA SOCIETY,SANGLI vs ITO WARD 1, SANGLI
ITA 29/PUN/2020[2014-15]Status: Disposed19/3/2021AY 2014-15
VIDHUT APPERENTICESHIP SEVA SOCIETY,SANGLI vs ITO WARD 1, SANGLI
ITA 28/PUN/2020[2014-15]Status: Disposed19/3/2021AY 2014-15
VIKAS LAXMAN TANDALE,KOLHAPUR vs INCOME TAX OFFICE, WARD -1 (2), KOLHAPUR
ITA 941/PUN/2019[2012-13]Status: Disposed19/3/2021AY 2012-13
SEEMA GANESH WAGH,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 918/PUN/2019[2015-16]Status: Disposed19/3/2021AY 2015-16
SEEMA GANESH WAGH,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 917/PUN/2019[2013-14]Status: Disposed19/3/2021AY 2013-14
M/S. NILKANTESHWER SERVA SEVA TRUST,PUNE vs INCOME-TAX OFFICER, WARD - 2 (2), PUNE
ITA 559/PUN/2019[2011-12]Status: Disposed19/3/2021AY 2011-12
SHANKAR BAKSHRAM AHUJA,KOLHAPUR vs INCOME-TAX OFFICER, (CENTRAL),-KOLHAPUR, KOLHAPUR
ITA 1735/PUN/2019[2009-10]Status: Disposed19/3/2021AY 2009-10
LEENA SHANKAR AHUJA,KOLHAPUR vs INCOME-TAX OFFICER, (CENTRAL), KOLHAPUR
ITA 1734/PUN/2019[2009-10]Status: Disposed19/3/2021AY 2009-10
KRISHNAHARI BASAPPA BANDA (HUF), THROUGH KARTA BASVARAJ (HUF), TROUGH KARTA BASVARAJ KE. BANDA,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, SOLAPUR
ITA 1721/PUN/2019[2016-17]Status: Disposed19/3/2021AY 2016-17
THE RESIDENCY CLUB,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1395/PUN/2019[2009-10]Status: Disposed19/3/2021AY 2009-10
THE RESIDENCY CLUB,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1394/PUN/2019[2008-09]Status: Disposed19/3/2021AY 2008-09
THE RESIDENCY CLUB,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1393/PUN/2019[2007-08]Status: Disposed19/3/2021AY 2007-08