← All Benches
ITAT Pune Bench
17,219 judgments
AAM INDIA MANUFACTURING CORPORATION PRIVATE LIMITED,AHMEDNAGAR vs DCIT AHMEDNAGAR CIRCLE, AHMEDNAGAR, AHMEDNAGAR
ITA 2053/PUN/2019[2015-16]Status: Disposed1/4/2021AY 2015-16
AAM INDIA MANUFACTURING CORPORATION PRIVATE LIMITED,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1798/PUN/2018[2014-15]Status: Disposed1/4/2021AY 2014-15
HONEYWELL TURBO TECHNOLOGIES (INDIA) PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT),CIRCLE -1, PUNE
ITA 2586/PUN/2017[2010-11]Status: Disposed1/4/2021AY 2010-11
ASSOCIATION OF ASESTHETIC PLASTIC SURGEONS,THANE vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS ), PUNE
ITA 526/PUN/2020[2020-21]Status: Disposed24/3/2021AY 2020-21
BYK ASIA PACIFIC PTE LIMITED,PUNE vs ACIT(IT), CIRCLE-1, PUNE
ITA 2110/PUN/2019[2016-17]Status: Disposed24/3/2021AY 2016-17
M/S. ADHITA REALITY PRIVATE LIMITED,PUNE vs ITO, WARD- 1(1), PUNE
ITA 1947/PUN/2019[2011-12]Status: Disposed24/3/2021AY 2011-12
SMT. PRATIBHA ANIL JINTURKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 806/PUN/2018[2014-15]Status: Disposed24/3/2021AY 2014-15
PLEASURE AGRO PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 476/PUN/2018[2014-15]Status: Disposed24/3/2021AY 2014-15
DATTATRAY N. GOTE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 435/PUN/2018[2013-14]Status: Disposed24/3/2021AY 2013-14
KOLHAPUR UDYAM CO-OPERATIVE SOCIETY LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(3), KOLHAPUR
ITA 331/PUN/2018[2014-15]Status: Disposed24/3/2021AY 2014-15
KOLHAPUR UDYAM CO-OPERATIVE SOCIETY LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(3), KOLHAPUR
ITA 330/PUN/2018[2012-13]Status: Disposed24/3/2021AY 2012-13
EXECUTIVE ENGINEER MAJALGAON CANAL,PARBHANI vs JOINT COMMISSIONER OF INCOME-TAX, TD S RANGE, NASHIK
ITA 309/PUN/2018[2012-13]Status: Disposed24/3/2021AY 2012-13
LALJI LAKHMSHI DEDHIYA,RAIGAD vs INCOME-TAX OFFICER, WARD - 4, PANVLE
ITA 2781/PUN/2017[2012-13]Status: Disposed24/3/2021AY 2012-13
MILIND MOHANRAO VADANGEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 2745/PUN/2017[2013-14]Status: Disposed24/3/2021AY 2013-14
M/S. CHAITANYA EMPLOYEES INDUSTRIAL CO-OP SOCIETY LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 2671/PUN/2017[2010-11]Status: Disposed24/3/2021AY 2010-11
NAGAR URBAN CO-OPERATIVE BANK LIMITED,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2555/PUN/2017[2012-13]Status: Disposed24/3/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, JALANA CIRCLE, JALNA vs M/S. GAJALAXMI STEEL PVT .LTD, JALNA
ITA 2519/PUN/2017[2013-14]Status: Disposed24/3/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs MAHALAXMI INFRA PROJECTS LTD, KOLHAPUR
ITA 2513/PUN/2017[2014-15]Status: Disposed24/3/2021AY 2014-15
ABHINAV MANAV VIKAS SANSTHA,LATUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
ITA 496/PUN/2020[NA]Status: Disposed22/3/2021
COOPER CORPORATION PVT. LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2661/PUN/2017[2014-15]Status: Disposed22/3/2021AY 2014-15
