← All Benches
ITAT Pune Bench
17,219 judgments
ISMAIL D. HAWALDAR,SANGLI vs INCOME-TAX OFFICER, WARD - 1 (1), SANGLI
ITA 1610/PUN/2019[2014-15]Status: Disposed21/4/2021AY 2014-15
NADEEM ABDULKARIM SAYED,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 1768/PUN/2018[2013-14]Status: Disposed21/4/2021AY 2013-14
KUMUD DRUGS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, KOLHAPUR
ITA 104/PUN/2020[2014-15]Status: Disposed16/4/2021AY 2014-15
SHRI RAMESH GENBA TINGRE,PUNE vs ITO, WARD 293), PUNE
ITA 2106/PUN/2019[2011-12]Status: Disposed16/4/2021AY 2011-12
NILESH EKNATH SAKORE.,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE
ITA 1598/PUN/2019[2009-10]Status: Disposed16/4/2021AY 2009-10
PRATAPRAO DATTATRAY KHANDAVE,PUNE vs INCOME-TAX OFFICER, WARD - 12(3), PUNE
ITA 755/PUN/2018[2013-14]Status: Disposed16/4/2021AY 2013-14
PRATAPRAO DATTATRAY KHANDAVE,PUNE vs INCOME-TAX OFFICER, WARD - 12(3), PUNE
ITA 754/PUN/2018[2011-12]Status: Disposed16/4/2021AY 2011-12
PRATAPRAO DATTATRAY KHANDAVE,PUNE vs INCOME-TAX OFFICER, WARD - 12(3), PUNE
ITA 1791/PUN/2018[2010-11]Status: Disposed16/4/2021AY 2010-11
PRATAPRAO DATTATRAY KHANDAVE,PUNE vs INCOME-TAX OFFICER, WARD - 12(3), PUNE
ITA 1776/PUN/2018[2012-13]Status: Disposed16/4/2021AY 2012-13
DATTATRAYA NAMDEO KUDALKAR,ICHALKARANJI vs INCOME-TAX OFFICER, WARD - 1, ICHALKRANJI
ITA 1349/PUN/2019[2011-12]Status: Disposed15/4/2021AY 2011-12
SMT. SUSHILADEVI S. MUNDADA,HINGOLI vs INCOME-TAX OFFICER, WARD & TPS, HINGOLI
ITA 1066/PUN/2018[2014-15]Status: Disposed15/4/2021AY 2014-15
SMT. SUSHILADEVI S. MUNDADA,HINGOLI vs INCOME-TAX OFFICER, WARD & TPS, HINGOLI
ITA 1065/PUN/2018[2013-14]Status: Disposed15/4/2021AY 2013-14
RADHESHYAM LADHURAM KANDOI,MALEGAON vs ITO WARD-2, MALEGAON
ITA 1914/PUN/2019[2014-15]Status: Disposed8/4/2021AY 2014-15
SHRI. DATTATRAY NAMDEV KUDALKAR,ICHALKARANJI vs आयकर अधिकारी, वार्ड - 1, ICHALKRANJI
ITA 974/PUN/2019[2011-12]Status: Disposed5/4/2021AY 2011-12
SHRI. A. G. GHORPADE (HUF),KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKARANJI
ITA 1411/PUN/2019[2015-16]Status: Disposed5/4/2021AY 2015-16
ATEEQUE YUSUF KHOT,KHOPOLI vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1575/PUN/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
TEHMIDA TOUFIK LAKHANI,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1420/PUN/2018[2010-11]Status: Disposed5/4/2021AY 2010-11
DILIP THOMAS ITTYERA,PUNE vs INCOME -TAX OFFICER, PUNE
ITA 1251/PUN/2017[2012-13]Status: Disposed5/4/2021AY 2012-13
RAJENDRA ANIL MAYUR,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1218/PUN/2016[2012-13]Status: Disposed5/4/2021AY 2012-13
SANDVIK IT SERVICES AB (FORMERLY KNOWN AS SANDVIK INFORMATION TECHNOLOGY AB),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNAL TAXATION), CIR-2, PUNE
ITA 17/PUN/2021[2017-18]Status: Disposed1/4/2021AY 2017-18