← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. APPLIED MICRO CIRCUITS INDIA PRIVATE LIMITED, PUNE
ITA 2620/PUN/2017[2010-11]Status: Disposed29/4/2021AY 2010-11
COVENTYA INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE
ITA 3030/PUN/2017[2014-15]Status: Disposed29/4/2021AY 2014-15
KUMAR PROPERTIES AND REAL ESTATE PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2977/PUN/2017[2013-14]Status: Disposed28/4/2021AY 2013-14
GARRETT MOTION TECHNOLOGIES (INDIA) PRIVATE LIMITED (FORMERLY KNOWN AS HONEYWELL TURBO TECHNOLOGIES (INDIA) PRIVATE LIMITEDAS LEGAL SUCCESSOR TO HONEYWELL TURBO INDIA PVT. LTD),PUNE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(2), PUNE
ITA 548/PUN/2020[2007-08]Status: Disposed26/4/2021AY 2007-08
NARHARI GINDODIYA,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, JALNA
ITA 181/PUN/2020[2011-12]Status: Disposed26/4/2021AY 2011-12
CONTINENTAL EMITEC VOERWALTUNGS GMBH (EARLIER KNOWN AS ' EMITEC GESELLS CHAFT FUR EMISSIONS TECHNOLOGIE MBH'),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT),CIRCLE -1, PUNE
ITA 1820/PUN/2019[2015-16]Status: Disposed26/4/2021AY 2015-16
CONTINENTAL EMITEC VOERWALTUNGS GMBH (EARLIER KNOWN AS ' EMITEC GESELLS CHAFT FUR EMISSIONS TECHNOLOGIE MBH'),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT),CIRCLE -1, PUNE
ITA 1819/PUN/2019[2014-15]Status: Disposed26/4/2021AY 2014-15
LAP FINANCE & CONSULTANCY PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 359/PUN/2018[2013-14]Status: Disposed26/4/2021AY 2013-14
ONKAR DIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -10, PUNE
ITA 1566/PUN/2018[2010-11]Status: Disposed26/4/2021AY 2010-11
SURYA ENGINEERING PLASTICS,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE
ITA 1557/PUN/2018[2009-10]Status: Disposed26/4/2021AY 2009-10
NAMRATA CHADHA,LEGAL HEIR OF SUNISHKUMAR K.CHADHA,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 961/PUN/2017[2007-08]Status: Disposed26/4/2021AY 2007-08
RAJKUMAR K.CHADHA,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 960/PUN/2017[2007-08]Status: Disposed26/4/2021AY 2007-08
ASST COMMISSIONER OF INCOME TAX, CIRCLE 2, PUNE vs NORTH AMERICAN COAL CORPORATION INDIA P LTD, PUNE
ITA 541/PUN/2020[2014-2015]Status: Disposed22/4/2021AY 2014-2015
M/S. MANOJ HARILAL MALU,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE
ITA 469/PUN/2020[2006-07]Status: Disposed22/4/2021AY 2006-07
SHRENIK S. MANDLECHA,PUNE vs INCOME-TAX OFFICER, WARD - 8(3), PUNE
ITA 779/PUN/2018[2012-13]Status: Disposed22/4/2021AY 2012-13
M/S. TIRUPATI BUILDERS & DEVELOPERS,JALNA vs INCOME-TAX OFFICER, WARD - 1(4), PARBHANI
ITA 1509/PUN/2017[2004-05]Status: Disposed22/4/2021AY 2004-05
M/S. TIRUPATI BUILDERS & DEVELOPERS,JALAN vs INCOME-TAX OFFICER, WARD -1(4), PARBHANI
ITA 1508/PUN/2017[2004-05]Status: Disposed22/4/2021AY 2004-05
VIVEK RAMCHANDRA PRADHAN,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 516/PUN/2019[2009-10]Status: Disposed21/4/2021AY 2009-10
VIVEK RAMCHANDRA PRADHAN,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 515/PUN/2019[2008-09]Status: Disposed21/4/2021AY 2008-09
SMT. SARLADEVI B. SHARMA,PARBHANI vs INCOME-TAX OFFICER, WARD & TPS, PARBHANI
ITA 170/PUN/2019[2012-13]Status: Disposed21/4/2021AY 2012-13