← All Benches

ITAT Pune Bench

17,219 judgments

INCOME-TAX OFFICER, WARD - 5(2), PUNE vs M/S. SVS PROPERTIES, PUNE

ITA 253/PUN/2018[2014-15]Status: Disposed6/5/2021AY 2014-15

MINILEC INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11(2), PUNE

ITA 3100/PUN/2017[2011-12]Status: Disposed6/5/2021AY 2011-12

JANASEVA NAGARI SAHAKARI BANK LTD,OSMANABAD vs DIRECTOR OF INCOME TAX, (I & CI), PUNE

ITA 2468/PUN/2017[2014-15]Status: Disposed6/5/2021AY 2014-15

MIHIR ENTERPRISES,THANE vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR

ITA 2801/PUN/2017[2008-09]Status: Disposed5/5/2021AY 2008-09

MIHIR ENTERPRISES,THANE vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR

ITA 2800/PUN/2017[2008-09]Status: Disposed5/5/2021AY 2008-09

MIHIR ENTERPRISES,THANE vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR

ITA 2799/PUN/2017[2008-09]Status: Disposed5/5/2021AY 2008-09

M/S. SHRI SARASWATI HOSPITAL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR

ITA 2633/PUN/2017[1998-99]Status: Disposed5/5/2021AY 1998-99

INCOME-TAX OFFICER, WARD - 8(2), PUNE vs KUNDAN REAL ESTATE, PUNE

ITA 241/PUN/2018[2009-10]Status: Disposed4/5/2021AY 2009-10

M/S. GOVINDAM METAL & ALLOYS P.LTD,JALNA vs INCOME TAX OFFICER, JALNA

ITA 81/PUN/2017[2009-10]Status: Disposed3/5/2021AY 2009-10

SAS RESEARCH AND DEVELOPMENT (INDIA) PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 632/PUN/2017[2012-13]Status: Disposed3/5/2021AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. SAS RESEARCH AND DEVELOPMENT PVT LTD, PUNE

ITA 619/PUN/2017[2012-13]Status: Disposed3/5/2021AY 2012-13

INCOME TAX OFFICER, JALNA vs M/S. GOVINDAM METAL & ALLOYS PVT. LTD, JALNA

ITA 40/PUN/2017[2009-10]Status: Disposed3/5/2021AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX vs DISTRICT SPORTS COMPLEX EXECUTIVE COMMITTEE, JALGAON

ITA 2533/PUN/2016[2005-06]Status: Disposed3/5/2021AY 2005-06

M/S. YASH DEVELOPERS,NANDED vs INCOME-TAX OFFICER, WARD - 2, NANDED

ITA 118/PUN/2018[2012-13]Status: Disposed30/4/2021AY 2012-13

JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -2, SOLAPUR vs SUBHASH DESHMUKH AND COMPANY, SOLAPUR

ITA 105/PUN/2018[2013-14]Status: Disposed30/4/2021AY 2013-14

PANDURANG SHIVAJI NAIKWADI,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR

ITA 2988/PUN/2017[2013-14]Status: Disposed30/4/2021AY 2013-14

SMT . NAZMALZHARUL HASAN SHAHA,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 2, RATNAGIRI

ITA 2853/PUN/2017[2012-13]Status: Disposed29/4/2021AY 2012-13

XRBIA NORTH HINJEWADI DEVELOPERS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 7(5), PUNE

ITA 2833/PUN/2017[2008-09]Status: Disposed29/4/2021AY 2008-09

INCOME-TAX OFFICER, WARD - 2(4), AURANGABAD vs SANJAY ATMARAM SARKATE, AURANGABAD

ITA 2823/PUN/2017[2011-12]Status: Disposed29/4/2021AY 2011-12

ASHOK SHAMKANT SATPUTE,PUNE vs INCOME-TAX OFFICER, WARD - 5(2), PUNE

ITA 2643/PUN/2017[2014-15]Status: Disposed29/4/2021AY 2014-15