← All Benches
ITAT Pune Bench
17,219 judgments
INCOME-TAX OFFICER, WARD - 3(1), PUNE vs SHRADDHA & PRASAD JOINT VENTURE, PUNE
ITA 2665/PUN/2017[2014-15]Status: Disposed17/5/2021AY 2014-15
MAHARASHTRA JEEVAN PRADHIKARAN,PARBHANI vs JOINT COMMISSIONER OF INCOME-TAX, (TDS) RANGE -NASHIK, NASHIK
ITA 2410/PUN/2017[2011-12]Status: Disposed17/5/2021AY 2011-12
INCOME-TAX OFFICER vs SHRI AMIT MURLIDHAR KAMTHE, PUNE
ITA 699/PUN/2016[2008-09]Status: Disposed17/5/2021AY 2008-09
PUNE BRANCH OF INDIAN SOCIETY OF NEPHROLOGY,PUNE vs CIT, EXEMPTION, PUNE
ITA 30/PUN/2021[-]Status: Disposed13/5/2021
YOUTH FOUNDATION NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX -6, PUNE, PUNE
ITA 515/PUN/2020[2015-2016]Status: Disposed13/5/2021AY 2015-2016
KINGSPAN INSULATION PVT.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 501/PUN/2018[2014-15]Status: Disposed13/5/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs USHA JITENDRAKUMAR SHAH, KOLHAPUR
ITA 314/PUN/2018[2011-12]Status: Disposed13/5/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs USHA JITENDRAKUMAR SHAH, KOLHAPUR
ITA 313/PUN/2018[2010-11]Status: Disposed13/5/2021AY 2010-11
PREMIUM TRANSMISSION PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1077/PUN/2018[2013-14]Status: Disposed13/5/2021AY 2013-14
M/S. PREMIUM TRANSMISSION LTD,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1076/PUN/2018[2010-11]Status: Disposed13/5/2021AY 2010-11
VINTAGE ENTERPRISES,RAIGAD vs JCIT CIR PANVEL, PANVEL
ITA 3470/MUM/2016[2011-12]Status: Disposed13/5/2021AY 2011-12
M/S. ANAND SHELTER, DEVELOPERS AND BUILDERS PVT. LTD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1606/PUN/2015[2011-12]Status: Disposed13/5/2021AY 2011-12
M/S. NUTAN WAREHOUSING CO.PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 471/PUN/2018[2013-14]Status: Disposed11/5/2021AY 2013-14
GAUTAM MANIKCHAND GELDA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 3056/PUN/2017[2009-10]Status: Disposed11/5/2021AY 2009-10
TALERA AUTOMOBILES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2313/PUN/2017[2009-10]Status: Disposed11/5/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SULZER INDIA PVT.LTD, PUNE
ITA 246/PUN/2018[2013-14]Status: Disposed7/5/2021AY 2013-14
M/S. NEW GURU TRADERS,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(4), AURANGABAD
ITA 1149/PUN/2018[2013-14]Status: Disposed7/5/2021AY 2013-14
M/S. NEW GURU TRADERS,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(4), AURANGABAD
ITA 1146/PUN/2018[2013-14]Status: Disposed7/5/2021AY 2013-14
LATE SHRI. SANJAY SAMBHAJI KODRE,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX, PUNE
ITA 1253/PUN/2017[2012-13]Status: Disposed6/5/2021AY 2012-13
SPN ROADS INFRSTRUCTURE PVT.LTD,OSMANABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 663/PUN/2018[2013-14]Status: Disposed6/5/2021AY 2013-14