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ITAT Pune Bench
17,219 judgments
M/S. MORE CONSTRUCTIONS,NANDED vs ASSISTANT COMMISSSIONER OFINCOME TAX, NANDED CIRCLE, NANDED
ITA 1878/PUN/2017[2013-14]Status: Disposed25/5/2021AY 2013-14
M/S. ADVIK HI-TECH PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1577/PUN/2017[2008-09]Status: Disposed25/5/2021AY 2008-09
M/S. ADVIK HI-TECH PVT LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1576/PUN/2017[2007-08]Status: Disposed25/5/2021AY 2007-08
M/S. ADVIK HI-TECH PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1575/PUN/2017[2006-07]Status: Disposed25/5/2021AY 2006-07
GANPATI ZILLA KRISHI AUDYOGIK SARV SEVA SAHAKARI SOCIETY LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 582/PUN/2018[2013-14]Status: Disposed24/5/2021AY 2013-14
GANPATI ZILLA KRISHI AUDYOGIK SARV SEVA SAHAKARI SOCIETY LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 581/PUN/2018[2012-13]Status: Disposed24/5/2021AY 2012-13
GANPATI ZILLA KRISHI AUDYOGIK SARV SEVA SAHAKARI SOCIETY LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 580/PUN/2018[2011-12]Status: Disposed24/5/2021AY 2011-12
GANPATI ZILLA KRISHI AUDYOGIK SARV SEVA SAHAKARI SOCIETY LTD,SANGLI vs INCOME-TAX OFFICER, WARD - 1(3), SANGLI
ITA 579/PUN/2018[2010-11]Status: Disposed24/5/2021AY 2010-11
H C SARASWAT TOBACCO CO.PVT.LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKARANJI, KOLHAPUR
ITA 2004/PUN/2017[2010-11]Status: Disposed24/5/2021AY 2010-11
NARESH LAXMINARAYAN KHANDELWAL,JALGAON vs INCOME-TAX OFFICER, JALGAON
ITA 1384/PUN/2017[2011-12]Status: Disposed24/5/2021AY 2011-12
MEGHRAJ KESAJI CHOUDHARI,NASHIK vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 747/PUN/2015[2009-10]Status: Disposed24/5/2021AY 2009-10
SHIVRATAN SHRIGOAPL MUNDADA,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - JALNA, JALNA
ITA 834/PUN/2019[2014-15]Status: Disposed19/5/2021AY 2014-15
HARSHAL PRABHAKAR VELAPURE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 948/PUN/2019[2013-14]Status: Disposed18/5/2021AY 2013-14
NITIN ASHOK ARORA,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3 (1), AURANGABAD
ITA 1346/PUN/2019[2010-11]Status: Disposed18/5/2021AY 2010-11
SHRIVALLABH V.SHETE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 539/PUN/2018[2011-12]Status: Disposed18/5/2021AY 2011-12
SHRIVALLABH V. SHETE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 538/PUN/2018[2009-10]Status: Disposed18/5/2021AY 2009-10
BALAWANT MEDICAL FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE
ITA 11/PUN/2021[2020-21]Status: Disposed17/5/2021AY 2020-21
ANJALI A. SAVE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 1166/PUN/2019[2015-16]Status: Disposed17/5/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs M/S. SANGHVI MOVERS LIMITED, PUNE
ITA 389/PUN/2018[2013-14]Status: Disposed17/5/2021AY 2013-14
VIJAY MOHAN HARDE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 588/PUN/2017[2011-12]Status: Disposed17/5/2021AY 2011-12
