← All Benches
ITAT Pune Bench
17,219 judgments
ZF INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX,
ITA 2612/PUN/2016[2011-12]Status: Disposed1/6/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -3, PUNE vs M/S. SUKANTA THALI, PUNE
ITA 72/PUN/2018[2013-14]Status: Disposed31/5/2021AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX, (OSD),(EXEMPTION),CIRCLE, RATNAGIRI vs PRABODHAN SHIKSHAN PRASARAK SANSTHA, RATNAGIRI
ITA 429/PUN/2018[2014-15]Status: Disposed31/5/2021AY 2014-15
ADIENT INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2986/PUN/2017[2013-14]Status: Disposed31/5/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE vs FRANCOIS COMPRESSORS INDIA PRIVATE LTD, PUNE
ITA 1504/PUN/2017[2012-13]Status: Disposed31/5/2021AY 2012-13
KONECRANCES AND DEMAG PRIVATE LIMITED, (FORMERLY KNOWN AS KONERCRANES PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (ODS), CIRCLE -3 (2), MUMBAI
ITA 742/PUN/2019[2010-11]Status: Disposed28/5/2021AY 2010-11
KIMBERLY-CLARK LEVER PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2984/PUN/2017[2013-14]Status: Disposed28/5/2021AY 2013-14
PRAVIN MANILAL SANGHVI vs INCOME-TAX OFFICER,
ITA 2007/PUN/2013[2009-10]Status: Disposed28/5/2021AY 2009-10
THE SHREE SUVARNA SAHAKARI BANK LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1555/PUN/2017[2002-03]Status: Disposed27/5/2021AY 2002-03
M/S. AMBARWADIKAR & COMPANY,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 2070/PUN/2017[2007-08]Status: Disposed27/5/2021AY 2007-08
SHREE.LAKADIPOOL VITTHAL MANDIR,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 568/PUN/2020[NA]Status: Disposed25/5/2021
M/S. VISHAY COMPONENTS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 128/PUN/2020[2015-16]Status: Disposed25/5/2021AY 2015-16
ANIL ISWARSA JINTURKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 808/PUN/2018[2014-15]Status: Disposed25/5/2021AY 2014-15
KUMAR BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 567/PUN/2018[2014-15]Status: Disposed25/5/2021AY 2014-15
UNIQUE AUTOMOBILES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 23/PUN/2018[2003-04]Status: Disposed25/5/2021AY 2003-04
UNIQUE AUTOMOBILES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 21/PUN/2018[2002-03]Status: Disposed25/5/2021AY 2002-03
UNIQUE AUTOMOBILES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 19/PUN/2018[2001-02]Status: Disposed25/5/2021AY 2001-02
ADHYAPAK SHISHAN MANDALS ARTS AND COMMERCE COLLEGE TRUST,TALODA vs आयकर आयुक्त, (EXEMPTION), PUNE
ITA 1834/PUN/2018[N.A]Status: Disposed25/5/2021
UNIQUE AUTOMOBILES,SANGLI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 18/PUN/2018[2000-01]Status: Disposed25/5/2021AY 2000-01
SANJIV CHAMANLAL AURORA,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 965/PUN/2017[2013-14]Status: Disposed25/5/2021AY 2013-14
