← All Benches
ITAT Pune Bench
17,219 judgments
SEAGULL LOGISTICS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 184/PUN/2019[2013-14]Status: Disposed8/6/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - DHULE, DHULE vs JAWAHAR SHETKARI SAH. SOOT GIRNI LTD, DHULE
ITA 1181/PUN/2019[2011-12]Status: Disposed8/6/2021AY 2011-12
JAWAHAR SHETKARI SAHAKARI SOOTGIRNI LTD,DHULE vs INCOME-TAX OFFICER, WARD - 5, NANDURBAR
ITA 1163/PUN/2019[2011-12]Status: Disposed8/6/2021AY 2011-12
MASTERS REALTY PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 409/PUN/2018[2014-15]Status: Disposed8/6/2021AY 2014-15
ADARNIYA P.D. PATILSAHEB SAHAKARI BANK LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 399/PUN/2018[2014-15]Status: Disposed8/6/2021AY 2014-15
POONAWALLA SHARES AND SECURITIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 391/PUN/2018[2013-14]Status: Disposed8/6/2021AY 2013-14
SWAPNA AMOL HENDRE,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 1438/PUN/2018[2013-14]Status: Disposed8/6/2021AY 2013-14
SURESH ANNASAHEB TAPKIR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 1180/PUN/2018[2014-15]Status: Disposed8/6/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. T.S. WIND POWER DEVELOPERS, PUNE
ITA 918/PUN/2017[2012-13]Status: Disposed7/6/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 8, PUNE vs SPICER INDIA PVT. LTD, PUNE
ITA 580/PUN/2020[2015-16]Status: Disposed3/6/2021AY 2015-16
M/S. TASTY BITE EATABLES LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1823/PUN/2018[2014-15]Status: Disposed3/6/2021AY 2014-15
TEREX INDIA PVT.LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 3077/PUN/2017[2013-14]Status: Disposed3/6/2021AY 2013-14
TEREX INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1059/PUN/2017[2012-13]Status: Disposed3/6/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. HONEYWELL AUTOMATION INDIA LTD., PUNE
ITA 620/PUN/2015[2005-06]Status: Disposed3/6/2021AY 2005-06
M/S. HONEWELL AUTOMATION INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 584/PUN/2015[2005-06]Status: Disposed3/6/2021AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD vs WOCKHARDT LTD., PUNE
ITA 774/PUN/2019[2010-11]Status: Disposed2/6/2021AY 2010-11
PRAMOD KIRAN SEVADHAM FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 601/PUN/2020[2019-2020]Status: Disposed1/6/2021AY 2019-2020
SIDDHESH SHRIAPD MITKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(3), PUNE
ITA 725/PUN/2018[2011-12]Status: Disposed1/6/2021AY 2011-12
VIDHU PURI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 702/PUN/2018[2011-12]Status: Disposed1/6/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs ZF INDIA PRIVATE LIMITED, PUNE
ITA 2723/PUN/2016[2011-12]Status: Disposed1/6/2021AY 2011-12
