← All Benches
ITAT Pune Bench
17,219 judgments
SAMBHAJIRAO SHINDE JUNIOR COLLEGE(VOCATIONAL EDN),SOLAPUR vs ACIT CPC(TDS), GHAZIBAD
ITA 2083/PUN/2019[2014-15]Status: Disposed14/6/2021AY 2014-15
SAMBHAJIRAO SHINDE JUNIOR COLLEGE(VOCATIONAL EDN),SOLAPUR vs ACIT COC(TDS), GHAZIBAD
ITA 2082/PUN/2019[2013-14]Status: Disposed14/6/2021AY 2013-14
SAMBHAJIRAO SHINDE JUNIOR COLLEGE(VOCATIONAL EDN),SOLAPUR vs ACIT COC(TDS), GHAZIBAD
ITA 2081/PUN/2019[2013-14]Status: Disposed14/6/2021AY 2013-14
SAMBHAJIRAO SHINDE JUNIOR COLLEGE,SOLAPUR vs ACIT COC(TDS), GHAZIBAD
ITA 2080/PUN/2019[2013-14]Status: Disposed14/6/2021AY 2013-14
INCOME-TAX OFFICER, WARD - 6(3), PUNE vs SHRICHAND LACHMANDAS BHATIJA, PUNE
ITA 99/PUN/2018[2008-09]Status: Disposed14/6/2021AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. TRIMBAKESHWAR DEVASTHAN TRUST, NASHIK
ITA 450/PUN/2018[2015-16]Status: Disposed14/6/2021AY 2015-16
CHANDRAKANT RAMCHANDRA PUJARI,MUMBAI vs INCOME-TAX OFFICER, WARD - 5, PANVEL
ITA 440/PUN/2018[2014-15]Status: Disposed14/6/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs SANTOSH K.GAWADE, PUNE
ITA 413/PUN/2018[2013-14]Status: Disposed14/6/2021AY 2013-14
ADHYAPAK SHISHAN MANDALS ARTS AND COMMERCE COLLEGE TRUST,TALODA vs आयकर आयुक्त, (EXEMPTION), PUNE
ITA 1912/PUN/2018[N.A]Status: Disposed14/6/2021
VILLO NOSHIR ANKLESARIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 2281/PUN/2017[2007-08]Status: Disposed14/6/2021AY 2007-08
RURAL EDUCATION ADVANCEMENT TRUST,PUNE vs CIT, EXEMPTION, PUNE
ITA 31/PUN/2021[-]Status: Disposed14/6/2021
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE- 1(1), PUNE vs M/S. BHAIRAVNATH SUGAR WORKS LTD., PUNE
ITA 400/PUN/2020[2013-14]Status: Disposed11/6/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ADVIK HI -TECH PVT.LTD, PUNE
ITA 39/PUN/2018[2010-11]Status: Disposed10/6/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ADVIK HI-TECH PVT.LTD, PUNE
ITA 37/PUN/2018[2008-09]Status: Disposed10/6/2021AY 2008-09
M/S. ADVIK HI-TECH PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 3097/PUN/2017[2009-10]Status: Disposed10/6/2021AY 2009-10
BHALCHANDRA RAMKRISHNA RAJURKAR (HUF),AHMEDNAGAR vs INCOME TAX OFFICE,WARD-2, AHMEDNAGAR
ITA 934/PUN/2019[2013-14]Status: Disposed8/6/2021AY 2013-14
M/S. LINGUANEXT TECHNOLOGIES PRIVATE LIMITED,PUNE vs PR. COMMISSIONER OF INCOME TAX -6, PUNE
ITA 806/PUN/2019[2014-15]Status: Disposed8/6/2021AY 2014-15
KAZI MATIN AMINUDDIN,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(1), SOLAPUR
ITA 54/PUN/2019[2012-13]Status: Disposed8/6/2021AY 2012-13
DEVIDAS BHIMRAO MUNDPHANE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 499/PUN/2019[2011-12]Status: Disposed8/6/2021AY 2011-12
HARSHAD MUNDADA HUF,PUNE vs ITO WARD-2(5), PUNE
ITA 2041/PUN/2019[2015-16]Status: Disposed8/6/2021AY 2015-16