← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1 (1), PUNE vs M/S AGS CUSTOMER SERVICES I P LTD, PUNE
ITA 162/PUN/2022[2010-11]Status: Disposed16/9/2022AY 2010-11
A RAYMOND FASTENERS INDIA PRIVATE LIMITED,PUNE vs ACIT,CIRCLE-8, PUNE
ITA 311/PUN/2021[2016-17]Status: Disposed16/9/2022AY 2016-17
EATON FLUID POWER LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 204/PUN/2018[2013-14]Status: Disposed16/9/2022AY 2013-14
EATON FLUID POWER LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1882/PUN/2018[2014-15]Status: Disposed16/9/2022AY 2014-15
M/S. EATON TECHNOLOGIES PRIVATE LIMITED (ERSTWHILE INDUSTRIES PRIVATE LIMITED),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 743/PUN/2017[2012-13]Status: Disposed16/9/2022AY 2012-13
ZINCO LAB PRIVATE LIMITED,NASHIK vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 674/PUN/2021[2019-20]Status: Disposed15/9/2022AY 2019-20
SEAM ENGINEERS,NASHIK vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURE
ITA 672/PUN/2021[2019-20]Status: Disposed15/9/2022AY 2019-20
SANDVIK IT SERVICES AB (FORMERLY KNOWN AS AB SANDVIK INFORMATION SYSTEMS),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNAL TAXATION), CIR-2, PUNE
ITA 536/PUN/2021[2018-19]Status: Disposed15/9/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE -5, PUNE vs SERUM INSTITUTE OF INDIA PVT LTD., PUNE
ITA 323/PUN/2021[2013-14]Status: Disposed15/9/2022AY 2013-14
NEELIMA PANKAJ THORAT,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 220/PUN/2021[2018-19]Status: Disposed15/9/2022AY 2018-19
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 169/PUN/2021[2015-16]Status: Disposed15/9/2022AY 2015-16
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 168/PUN/2021[2015-16]Status: Disposed15/9/2022AY 2015-16
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 167/PUN/2021[2015-16]Status: Disposed15/9/2022AY 2015-16
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 166/PUN/2021[2015-16]Status: Disposed15/9/2022AY 2015-16
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 165/PUN/2021[2015-16]Status: Disposed15/9/2022AY 2015-16
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 164/PUN/2021[2014-15]Status: Disposed15/9/2022AY 2014-15
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 163/PUN/2021[2014-15]Status: Disposed15/9/2022AY 2014-15
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 162/PUN/2021[2014-15]Status: Disposed15/9/2022AY 2014-15
DADASAHEB VITTHALRAO URHE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, GHAZIABAD
ITA 161/PUN/2021[2014-15]Status: Disposed15/9/2022AY 2014-15
TRUMPF (INDIA) PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD 7(5), PUNE
ITA 442/PUN/2020[2010-11]Status: Disposed15/9/2022AY 2010-11
