← All Benches

ITAT Pune Bench

17,219 judgments

KIRLOSKAR INTEGRATED TECHNOLOGIES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(1), PUNE

ITA 436/PUN/2018[2012-13]Status: Disposed15/9/2022AY 2012-13

M/S VINCHURKAR DIAGNOSTICS P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD

ITA 703/PUN/2021[2013-14 (26Q Q-4)]Status: Disposed14/9/2022

M/S VINCHURKAR DIAGNOSTICS P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD

ITA 702/PUN/2021[2013-14 (26Q Q-3)]Status: Disposed14/9/2022

M/S VINCHURKAR DIAGNOSTICS P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD

ITA 701/PUN/2021[2013-14 (26Q Q-2)]Status: Disposed14/9/2022

SHRI KUMARSWAMI MAHAVIDYALAYA,LATUR vs INCOME-TAX OFFICER (TDS), NANDED

ITA 329/PUN/2021[2013-14 Qtr - 3)]Status: Disposed14/9/2022

SHRI KUMARSWAMI MAHAVIDYALAYA,LATUR vs INCOME-TAX OFFICER (TDS), NANDED

ITA 328/PUN/2021[2013-14 (Qtr -2)]Status: Disposed14/9/2022

SHRI KUMARSWAMI MAHAVIDYALAYA,LATUR vs INCOME-TAX OFFICER (TDS), NANDED

ITA 327/PUN/2021[2015-16 (Qtr - 4)]Status: Disposed14/9/2022

SHRI KUMARSWAMI MAHAVIDYALAYA,LATUR vs INCOME-TAX OFFICER (TDS), NANDED

ITA 326/PUN/2021[2015-16 (Qtr - 2)]Status: Disposed14/9/2022

SHRI KUMARSWAMI MAHAVIDYALAYA,LATUR vs INCOME-TAX OFFICER (TDS), NANDED

ITA 325/PUN/2021[2016-17 (Qtr - 1)]Status: Disposed14/9/2022

K R TRADERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, PUNE

ITA 315/PUN/2021[2015-16 (26Q Qtr -3)]Status: Disposed14/9/2022

K R TRADERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 314/PUN/2021[2015-16 (26Q Qtr _1)]Status: Disposed14/9/2022

K R TRADERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 313/PUN/2021[2013-14 (26Q Qtr - 3)]Status: Disposed14/9/2022

K R TRADERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, CPC, GHAZIABAD

ITA 312/PUN/2021[2013-14 (26Q Qtr -2)]Status: Disposed14/9/2022

HAN UL MEDIZIN (I) LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 283/PUN/2021[2014-15]Status: Disposed14/9/2022AY 2014-15

HAN UL MEDIZIN (I) LLP,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 282/PUN/2021[2014-15]Status: Disposed14/9/2022AY 2014-15

JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 250/PUN/2021[2015-16 (26Q - Qtr 3)]Status: Disposed14/9/2022

JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 249/PUN/2021[2015-16 (26Q - Qtr 2)]Status: Disposed14/9/2022

JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 248/PUN/2021[2015-16]Status: Disposed14/9/2022AY 2015-16

JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 247/PUN/2021[2015-16]Status: Disposed14/9/2022AY 2015-16

JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 246/PUN/2021[2014-15 (26Q - Qtr 4)]Status: Disposed14/9/2022