← All Benches
ITAT Pune Bench
17,219 judgments
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 245/PUN/2021[2014-15 26Q - Qtr 1)]Status: Disposed14/9/2022
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 244/PUN/2021[2014-15]Status: Disposed14/9/2022AY 2014-15
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 243/PUN/2021[2013-14 (26Q - Qtr 4)]Status: Disposed14/9/2022
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 242/PUN/2021[2013-14 (26Q - Qtr 3)]Status: Disposed14/9/2022
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 241/PUN/2021[2013-14 24Q - Qtr 4)]Status: Disposed14/9/2022
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 240/PUN/2021[2013-14 (24Q - Qtr 3)]Status: Disposed14/9/2022
JAYSHRI MARINE SERVICES P LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 239/PUN/2021[2013-14 (24Q - Qtr 2)]Status: Disposed14/9/2022
MADHUKAR BHARGAV PAWAR,SATARA vs INCOME-TAX OFFICER, WARD-3, SATARA
ITA 373/PUN/2020[2001-02]Status: Disposed14/9/2022AY 2001-02
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SONIGARA JEWELLERS PVT LTD, PUNE
ITA 981/PUN/2017[2011-12]Status: Disposed14/9/2022AY 2011-12
M/S. VISHAY COMPONENTS INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 213/PUN/2022[2017-18]Status: Disposed13/9/2022AY 2017-18
TANAJI KADAM,PUNE vs CENTRALIZED PROCEEDINGS CENTRE (CPC), BENGALURU
ITA 409/PUN/2021[2019-20]Status: Disposed12/9/2022AY 2019-20
TANAJI KADAM,PUNE vs CENTRALIZED PROCEEDINGS CENTRE (CPC), BENGALURU
ITA 408/PUN/2021[2018-19]Status: Disposed12/9/2022AY 2018-19
SWAPNIL CHANDRABHAN KALWANE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(3), AURANGABAD
ITA 1432/PUN/2018[2010-11]Status: Disposed12/9/2022AY 2010-11
SANDVIK AB,PUNE vs ACIT (INTL TAXATION), CIR-2, PUNE
ITA 18/PUN/2021[2017-18]Status: Disposed12/9/2022AY 2017-18
KIRLOSKAR PNEUMATIC CO.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 983/PUN/2018[2015-16]Status: Disposed12/9/2022AY 2015-16
GOOD EARTH SHELTERS,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 1757/PUN/2018[2015-16]Status: Disposed12/9/2022AY 2015-16
BMC SOFTWARE INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-1(1), PUNE
ITA 270/PUN/2021[2016-17]Status: Disposed9/9/2022AY 2016-17
VARDHAMAN NAGARI SAHAKARI PATH SANSTHA LTD,AURANGABAD vs INCOME-TAX OFFICER, WARD 1(5), AURANGABAD
ITA 475/PUN/2020[2011-12]Status: Disposed9/9/2022AY 2011-12
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 315/PUN/2020[2015-16 (Q1-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 314/PUN/2020[2014-15 (Q4-26Q)]Status: Disposed9/9/2022