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ITAT Pune Bench
17,219 judgments
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 313/PUN/2020[2014-15 (Q2-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 312/PUN/2020[2014-15 (Q1-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 311/PUN/2020[2013-14 (Q4-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GAZIABAD
ITA 310/PUN/2020[2013-14(Q3-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNICIPAL COUNCIL, SOLAPUR,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME TAX (CPC)-TDS, GHAZIABAD, GHAZIABAD
ITA 309/PUN/2020[2013-2014 (Q2 - 26 Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 308/PUN/2020[2013-14(Q1-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 307/PUN/2020[2012-13(Q4-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNCIPAL COUNCIL,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX (CPC)- TDS, GHAZIABAD
ITA 306/PUN/2020[2012-13 (Q3-26Q)]Status: Disposed9/9/2022
PANDHARPUR MUNICIPAL COUNCIL,PANDHARPUR vs DCIT (CPC)-TDS,GHAZIABAD, GHAZIABAD
ITA 305/PUN/2020[2011-2012(Q 4 - 26 Q)]Status: Disposed9/9/2022
VIJAY CHANNABASAV SUTTATTI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 825/PUN/2018[2012-13]Status: Disposed9/9/2022AY 2012-13
VISHWASRAO NAIK SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1346/PUN/2018[2013-14]Status: Disposed9/9/2022AY 2013-14
VINITA DEEPAK AHUJA,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 723/PUN/2021[2018-19]Status: Disposed8/9/2022AY 2018-19
M/S. SHANTI CONSTRUCTION COMPANY,RATNAGIRI vs INCOME-TAX OFFICER, WARD-2, RATNAIRI
ITA 375/PUN/2020[1999-20]Status: Disposed8/9/2022AY 1999-20
M/S. SHANTI CONSTRUCTION COMPANY,RATNAGIRI vs INCOME-TAX OFFICER, WARD-2, RATNAGIRI
ITA 374/PUN/2020[1999-20]Status: Disposed8/9/2022AY 1999-20
KOLHAPUR SAHAKARI MAJUR AND HAMAL SANSTHA MARYADIT,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (1), KOLHAPUR
ITA 1138/PUN/2019[2013-14]Status: Disposed8/9/2022AY 2013-14
LATE KADIR USMAN SHAIKH LEGAL HEIR SMT. BILKIS K. SHAIKH,LATE KADIR U. SHAIKH,PUNE vs INCOME TAX OFFICE, (CENTRAL) -II, PUNE
ITA 1116/PUN/2019[2006-07]Status: Disposed8/9/2022AY 2006-07
SOMNATH VAIJANATH SAKRE,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 1140/PUN/2018[2013-14]Status: Disposed8/9/2022AY 2013-14
INTECH SURFACE COATING PVT LTD,PIRANGOOT, PUNE vs ACIT, TDS CPC, GAZIABAD, GAZIABAD
ITA 99/PUN/2021[2014-15(Qtr-4 24Q)]Status: Heard7/9/2022
INTECH SURFACE COATING PVT LTD,PIRANGOOT, PUNE vs ACIT, TDS CPC, GAZIABAD, GAZIABAD
ITA 98/PUN/2021[2014-15(Qtr-3, 24Q)]Status: Heard7/9/2022
INTECH SURFACE COATING PVT LTD,PIRANGOOT, PUNE vs ACIT, TDS CPC, GAZIABAD, GAZIABAD
ITA 97/PUN/2021[2014-15(Qtr-2 24Q)]Status: Heard7/9/2022
