← All Benches
ITAT Pune Bench
17,219 judgments
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 353/PUN/2021[2013-14 (26Q Qtr -3)]Status: Disposed19/9/2022
DNYANESHWAR KEESHAVRAO RAGHUDE,PAITHAN, AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 349/PUN/2021[2018-19]Status: Disposed19/9/2022AY 2018-19
SUPREME EQUIPMENTS P LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 254/PUN/2021[2018-19]Status: Disposed19/9/2022AY 2018-19
G P ELECTROPNUMATICS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 421/PUN/2021[2013-14 (26Q Qtr -4)]Status: Heard19/9/2022
G P ELECTROPNUMATICS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 419/PUN/2021[2013-14 (26Q Qtr -2)]Status: Heard19/9/2022
NIRMAL JYOT FACILITIES P LTD,KARAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 413/PUN/2021[2018-19]Status: Heard19/9/2022AY 2018-19
ADVANSYS (INDIA) P. LTD,PUNE vs ITO 1(1), PUNE
ITA 396/PUN/2021[2014-15]Status: Disposed19/9/2022AY 2014-15
DIGVIJAY AUTOMOBILES,SATARA vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 394/PUN/2021[2019-20]Status: Disposed19/9/2022AY 2019-20
ADITYA ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 392/PUN/2021[2019-20]Status: Disposed19/9/2022AY 2019-20
AQUARIUS ENGINEERS P LTD,PUNE vs CIRCLE 1(1), PUNE
ITA 378/PUN/2021[2018-19]Status: Disposed19/9/2022AY 2018-19
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 369/PUN/2021[2015-16 (24Q Qtr -1)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 367/PUN/2021[2015-16 (26Q Qtr -2)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 365/PUN/2021[2015-16 (26Q Qtr -1)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 362/PUN/2021[2014-15 (26Q Qtr -4)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 360/PUN/2021[2014-15 (26Q Qtr -2)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 354/PUN/2021[2013-14 (26Q Qtr -4)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 352/PUN/2021[2013-14 (26Q Qtr-2)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 351/PUN/2021[2013-14 (24Q Qtr -3)]Status: Disposed19/9/2022
ORNATE COMMUNICATIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 350/PUN/2021[2013-14 (24Q Qtr -2)]Status: Disposed19/9/2022
MOHAMED HANIF RASUL PATEL,SANGLI vs INCOME-TAX OFFICER, WARD - 1(5), SANGLI
ITA 1488/PUN/2018[2014-15]Status: Disposed19/9/2022AY 2014-15
