← All Benches
ITAT Pune Bench
17,219 judgments
VASANT HANUMANT BUCHADE,PUNE vs INCOME-TAX OFFICER, WARD - 10(2), PUNE
ITA 48/PUN/2019[2011-12]Status: Disposed6/10/2022AY 2011-12
PRIMA PAPER & ENGINEERING PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 215/PUN/2019[2008-09]Status: Disposed6/10/2022AY 2008-09
PRIMA PAPER & ENGINEERING PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 214/PUN/2019[2007-08]Status: Disposed6/10/2022AY 2007-08
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs WARANA INDUSTRIES LTD, KOLHAPUR
ITA 1612/PUN/2019[2014-15]Status: Disposed6/10/2022AY 2014-15
SHIRUR SHIKSHAN PRASARAK MANDAL,SHIRUR vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 453/PUN/2022[-]Status: Disposed4/10/2022
RAHUL VASANT TAKALKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CEN CIR -1(3), PUNE
ITA 612/PUN/2021[2011-12]Status: Disposed4/10/2022AY 2011-12
SANJAY MAHADEV JAGTAP,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 611/PUN/2021[2011-12]Status: Disposed4/10/2022AY 2011-12
SANGEETA ARUN DESHMUKH,SATARA vs ITO, WARD-5, SATARA
ITA 172/PUN/2020[2014-15]Status: Disposed4/10/2022AY 2014-15
VIGHNAHARTA DEVELOPERS AND PROMOTORS,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 663/PUN/2021[2018-19]Status: Disposed3/10/2022AY 2018-19
M/S OMKAR REFRACTORIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 712/PUN/2021[2014-15(26Q Q-3)]Status: Disposed30/9/2022
M/S OMKAR REFRACTORIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 711/PUN/2021[2014-15 (24Q Q-2)]Status: Disposed30/9/2022
M/S OMKAR REFRACTORIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 710/PUN/2021[2013-14 (26Q Q-4)]Status: Disposed30/9/2022
M/S OMKAR REFRACTORIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 709/PUN/2021[2013-14 (24Q Q-4)]Status: Disposed30/9/2022
M/S OMKAR REFRACTORIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 708/PUN/2021[2013-14 (24Q Q-3)]Status: Disposed30/9/2022
M/S OMKAR REFRACTORIES P LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 707/PUN/2021[2013-14 (24Q Q-2)]Status: Disposed30/9/2022
NANDED DIST JUDICIAL EMPLOYEES CO-OP CREDIT SOCIETY LTD.,NANDED vs THE ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 704/PUN/2021[2018-19]Status: Heard30/9/2022AY 2018-19
C L SHIROLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 697/PUN/2021[2015-16 (26Q Q-2)]Status: Disposed30/9/2022
C L SHIROLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 696/PUN/2021[2015-16 (26Q Q-1)]Status: Disposed30/9/2022
C L SHIROLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 695/PUN/2021[2014-15 (26Q Q-1)]Status: Disposed30/9/2022
C L SHIROLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 694/PUN/2021[2014-15 (24Q Q-4)]Status: Disposed30/9/2022
