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ITAT Pune Bench
17,219 judgments
SACHIN RAMDAS MOHITE,SATARA vs PR. COMMISSIONER OF INCOME-TAX-3, PUNE
ITA 395/PUN/2019[2013-14]Status: Disposed10/10/2022AY 2013-14
MR. VIJAY VITTHAL RAUT,SOLAPUR vs ITO WD 2(3), SOLAPUR
ITA 1874/PUN/2019[2009-10]Status: Disposed10/10/2022AY 2009-10
SHREE VYADESHWAR DEVASTHAN FUND,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-BANGALORE, BANGALORE
ITA 1678/PUN/2019[2015-16]Status: Disposed10/10/2022AY 2015-16
SHREE VYADESHWAR DEVASTHAN FUND,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC- BANGALORE, BANGALORE
ITA 1677/PUN/2019[2014-15]Status: Disposed10/10/2022AY 2014-15
MONIKA CHITRASEN PATIL,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (2), JALGAON
ITA 1425/PUN/2019[2012-13]Status: Disposed10/10/2022AY 2012-13
SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 662/PUN/2018[2014-15]Status: Disposed10/10/2022AY 2014-15
M/S. MANGESH TRADERS,AURANGABAD vs COMMISSIONER OF INCOME-TAX, (APPEALS) -1, AURANGABAD
ITA 147/PUN/2018[2012-13]Status: Disposed10/10/2022AY 2012-13
OPTIVA INDIA TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 181/PUN/2022[2017-18]Status: Disposed7/10/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs NALCO WATER INDIA LTD., PUNE
ITA 151/PUN/2022[2013-14]Status: Disposed7/10/2022AY 2013-14
NALCO WATER INDIA LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 150/PUN/2022[2013-14]Status: Disposed7/10/2022AY 2013-14
SUPERFINE METALS P LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(2), PUNE
ITA 634/PUN/2021[2013-14]Status: Disposed7/10/2022AY 2013-14
SUPERFINE METALS P LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(2), PUNE
ITA 632/PUN/2021[2011-12]Status: Disposed7/10/2022AY 2011-12
SUPERFINE METALS P LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 1(2), PUNE
ITA 631/PUN/2021[2010-11]Status: Disposed7/10/2022AY 2010-11
RAMESH J. WARADE,PUNE vs INCOME-TAX OFFICER, WARD - 9 (4), PUNE
ITA 832/PUN/2019[2015-16]Status: Disposed7/10/2022AY 2015-16
PRITISHKUMAR AMITKUMAR CHATTERJEE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 725/PUN/2019[2015-16]Status: Disposed7/10/2022AY 2015-16
RAGHULEELA BUILDERS PVT LTD,MUMBAI vs DICT, CIRCLE-1(2), PUNE
ITA 1885/PUN/2019[2011-12]Status: Disposed7/10/2022AY 2011-12
SHIVAJI DAGDU MOTE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1587/PUN/2019[2011-12]Status: Disposed7/10/2022AY 2011-12
PANDIT GANGADGAR KAWALE,NANDED vs INCOME-TAX OFFICER, WARD - 3, NANDED
ITA 1409/PUN/2019[2009-10]Status: Disposed7/10/2022AY 2009-10
SANJAY BABASAHEB PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL) CIRCLE -KOLHAPUR, KOLHAPUR
ITA 1578/PUN/2018[2012-13]Status: Disposed7/10/2022AY 2012-13
GOVIND RAMPRASHAD BAHETI,HINGOLI vs INCOME-TAX OFFICER, WARD - 1(4), PARBHANI
ITA 1395/PUN/2018[2008-09]Status: Disposed7/10/2022AY 2008-09