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ITAT Pune Bench
17,219 judgments
AAKAR FOUNDRY P LTD,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE
ITA 542/PUN/2022[2013-14 (24Q Q -4)]Status: Disposed10/10/2022
AAKAR FOUNDRY P LTD,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE
ITA 541/PUN/2022[2013-14 (24Q Q -3)]Status: Disposed10/10/2022
AAKAR FOUNDRY P LTD,PUNE vs INCOME-TAX OFFICER (TDS -1), PUNE
ITA 540/PUN/2022[2013-14 (24Q Q-2)]Status: Disposed10/10/2022
ANSUMAN RAJENDRA MOTHA HUF,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE., KOLHAPUR
ITA 255/PUN/2022[2009-10]Status: Disposed10/10/2022AY 2009-10
VIJAY GRAMIN BIGARSETI SAH PATSANSTHA MARYADIT,SATARA, PHALTAN vs PRINCIPAL COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 201/PUN/2022[2017-18]Status: Disposed10/10/2022AY 2017-18
YOGESH NATWARLAL DOSHI,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 630/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
YOGESH NATWARLAL DOSHI,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 629/PUN/2021[2018-19]Status: Disposed10/10/2022AY 2018-19
S J CONTRACTS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(1), PUNE
ITA 627/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
S J CONTRACTS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(1), PUNE
ITA 626/PUN/2021[2017-18]Status: Disposed10/10/2022AY 2017-18
MR SUNIL SHAMRAO PATIL,SOLAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 624/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
PRAKASH DHONDIRAM KOLI,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 621/PUN/2021[2018-19]Status: Disposed10/10/2022AY 2018-19
SHREE PS HR CONSULTANTS P LTD,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 618/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
SWACH PLUS SEVA SAHAKARI SANSTHA MARYADIT MARYADIT,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 602/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
TECHNOLOGY XPRESS INFOR SOL P LTD,PUNE vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 596/PUN/2021[2018-19]Status: Disposed10/10/2022AY 2018-19
SURESH LAXMAN DORAGE,A/P BHANDGAON TAL-DAUND, PUNE 412214, MAHARASHTRA, INDIA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC
ITA 594/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
PRAKASH ROHIDAS HARPALE,A/P BHANDGAON TAL-DAUND, PUNE 412214, MAHARASHTRA, INDIA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC
ITA 593/PUN/2021[2019-20]Status: Disposed10/10/2022AY 2019-20
RAVINDRA KESHAV PATIL,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 562/PUN/2021[2018-19]Status: Disposed10/10/2022AY 2018-19
SHRIGONDA SAHAKARI SAKHAR KARKHANA LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR
ITA 222/PUN/2020[2016-17]Status: Disposed10/10/2022AY 2016-17
SHRI. CHHATRAPATI SAHAKARI SAKHAR KARKHANA LIMITED,PUNE vs INCOME-TAX OFFICER, WARD 6(1), PUNE
ITA 221/PUN/2020[2010-11]Status: Disposed10/10/2022AY 2010-11
PRASHANT RAMESHRAO DHUMAL,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 9/PUN/2019[2013-14]Status: Disposed10/10/2022AY 2013-14