← All Benches
ITAT Pune Bench
17,219 judgments
C L SHIROLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 693/PUN/2021[2013-14 (26Q Q-4)]Status: Disposed30/9/2022
C L SHIROLE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 692/PUN/2021[2013-14 (26Q Q-3)]Status: Disposed30/9/2022
DEOCHAND GANGALAL MUDHOKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 690/PUN/2021[2013-14 (26Q Q-3)]Status: Disposed30/9/2022
DEOCHAND GANGALAL MUDHOKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (CPC), TDS, GHAZIABAD
ITA 689/PUN/2021[2013-14(26Q Q-2)]Status: Disposed30/9/2022
CHITALE BANDHU MITHAIWALE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -12, PUNE
ITA 685/PUN/2021[2018-19]Status: Disposed30/9/2022AY 2018-19
ISHANYA MOTORS LLP,PUNE vs ASST. DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 683/PUN/2021[2019-20]Status: Disposed30/9/2022AY 2019-20
M/S MASTER MALL,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU
ITA 673/PUN/2021[2019-20]Status: Disposed30/9/2022AY 2019-20
SAMARTH SERVICES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 670/PUN/2021[2018-19]Status: Disposed30/9/2022AY 2018-19
M/S ENERTECH UPS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 665/PUN/2021[2019-20]Status: Disposed30/9/2022AY 2019-20
CHARAN SATPAL ANAND,PUNE vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
ITA 650/PUN/2021[2018-19]Status: Disposed30/9/2022AY 2018-19
NAVNATH MAHADEV BHOSALE,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 649/PUN/2021[2014-15 (26Q Q-2)]Status: Disposed30/9/2022
NAVNATH MAHADEV BHOSALE,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD
ITA 648/PUN/2021[2013-14 (26Q Q-4)]Status: Disposed30/9/2022
NAVNATH MAHADEV BHOSALE,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC), TDS, GHAZIABAD
ITA 647/PUN/2021[2013-14 926Q Q-2)]Status: Disposed30/9/2022
M/S. SAIRUNG DEVELOPERS & PROMOTERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE
ITA 543/PUN/2020[2011-12]Status: Disposed30/9/2022AY 2011-12
VISWABHARATI ACADEMY,PUNE vs DCIT, CIRCLE-7, PUNE
ITA 47/PUN/2020[2008-09]Status: Disposed30/9/2022AY 2008-09
YOHAN POONAWALA FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
ITA 333/PUN/2020[2020-21]Status: Disposed30/9/2022AY 2020-21
WARANA INDUSTRIES LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR
ITA 1284/PUN/2019[2006-07]Status: Disposed30/9/2022AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SAIRUNG DEVELOPERS AND PROMOTERS PVT.LTD, PUNE
ITA 256/PUN/2018[2012-13]Status: Disposed30/9/2022AY 2012-13
SMT. SHARMILA YATIN PALKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1510/PUN/2018[2014-15]Status: Disposed30/9/2022AY 2014-15
HIRAMAN DHAMODHAR DHAWALE,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 1340/PUN/2018[2011-12]Status: Disposed30/9/2022AY 2011-12