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ITAT Pune Bench

17,219 judgments

BEDMUTHA INDUSTRIES LTD.,SINNER vs DCIT, CIRCLE 1, NASHIK

ITA 644/PUN/2021[2018-19]Status: Disposed29/9/2022AY 2018-19

ALLIED RESOURCE MANAGEMENT SERVICES (INDIA) PRIVATE LIMITED,PUNE vs ASST. DIRECTOR OF INCOME TAX (CPC), BANGALORE

ITA 643/PUN/2021[2019-20]Status: Disposed29/9/2022AY 2019-20

FASHIONKING BRANDS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU

ITA 622/PUN/2021[2017-18]Status: Disposed29/9/2022AY 2017-18

MANGESH WADWANE,AURANGABAD vs INCOME-TAX OFFICER, WARD 1(1), AURANGABAD

ITA 620/PUN/2021[2018-19]Status: Disposed29/9/2022AY 2018-19

GLOBAL ADVERTISEMENT SERVICES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE

ITA 615/PUN/2021[2019-20]Status: Disposed29/9/2022AY 2019-20

LOKMANYA HOSPITAL P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU

ITA 614/PUN/2021[2019-20]Status: Disposed29/9/2022AY 2019-20

M/S. P. P. GOGAD,NASHIK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1, NASHIK, NASHIK

ITA 613/PUN/2021[2019-20]Status: Disposed29/9/2022AY 2019-20

NEW MELTING CENRE CENTRE P LTD,KOLHAPUR vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BENGALURU

ITA 610/PUN/2021[2019-20]Status: Disposed29/9/2022AY 2019-20

JAYSHIVRAY GRAMIN BIGAR SHETI SAHKARI PAT SANSTHA MARYADIT,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU

ITA 608/PUN/2021[2017-18]Status: Disposed29/9/2022AY 2017-18

BIZCONINDIA FACILITIES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE

ITA 607/PUN/2021[2018-19]Status: Disposed29/9/2022AY 2018-19

BIZCONINDIA FACILITIES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE

ITA 606/PUN/2021[2017-18]Status: Disposed29/9/2022AY 2017-18

ABHILASHA HR SOLUTIONS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-8, PUNE

ITA 603/PUN/2021[2019-20]Status: Disposed29/9/2022AY 2019-20

NAVJEEVN HATCHERIES P LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE

ITA 601/PUN/2021[2018-19]Status: Disposed29/9/2022AY 2018-19

KHADKESHWAR HATCHERIES LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE

ITA 597/PUN/2021[2018-19]Status: Disposed29/9/2022AY 2018-19

ARTH NAGARI SAHAKARI PATSANSTHA,NASHIK vs ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE,

ITA 595/PUN/2021[2018-19]Status: Disposed29/9/2022AY 2018-19

M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 590/PUN/2021[2015-16 (24Q Q-4)]Status: Disposed29/9/2022

M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 589/PUN/2021[2014-15 (26Q Q-3)]Status: Pending29/9/2022

M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 588/PUN/2021[2013-14 26Q Q-4)]Status: Disposed29/9/2022

M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 587/PUN/2021[2013-14 (26Q Q-3)]Status: Disposed29/9/2022

M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD

ITA 586/PUN/2021[2013-14 (26Q Q-2)]Status: Disposed29/9/2022