← All Benches
ITAT Pune Bench
17,219 judgments
M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 585/PUN/2021[2013-14 (24Q Q-4)]Status: Disposed29/9/2022
M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 584/PUN/2021[2013-14 (24Q Q-3)]Status: Disposed29/9/2022
M/S GAYATRI COLD STORAGE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, TDS, GHAZIABAD
ITA 583/PUN/2021[2013-14 (24Q Q-2)]Status: Disposed29/9/2022
SAI CONSTRUCTION,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 319/PUN/2021[2017-18]Status: Disposed29/9/2022AY 2017-18
KUMAR AGRO PRODUCTS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(4), PUNE
ITA 316/PUN/2021[2017-18]Status: Disposed29/9/2022AY 2017-18
GAJANAN AGROFEEDS P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIR-1 (2), PUNE
ITA 298/PUN/2021[2014-15]Status: Disposed29/9/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -7, PUNE vs TATA TOYO RADIATOR LIMITED, PUNE
ITA 748/PUN/2019[2015-16]Status: Disposed29/9/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - ICHALKRANJI, ICHALKRANJI vs MANISHA RAJENDRA SHETE, KOLHAPUR
ITA 666/PUN/2019[2015-16]Status: Disposed29/9/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI vs NIRANJAN RAJENDRA SHETE, KOLHAPUR
ITA 665/PUN/2019[2015-16]Status: Disposed29/9/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI vs NILAWATI NEMINATH SHETE, KOLHAPUR
ITA 664/PUN/2019[2015-16]Status: Disposed29/9/2022AY 2015-16
M/S. TAMANNA HOSPITALITY SERVICES PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 174/PUN/2019[2014-15]Status: Disposed29/9/2022AY 2014-15
INCOME-TAX OFFICER, WARD - 5 (1), PUNE vs VILAS B. RUKARI (HUF), PUNE
ITA 1607/PUN/2019[2008-09]Status: Disposed29/9/2022AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), PUNE vs M/S. VASCON ENGINEERS LIMITED, PUNE
ITA 155/PUN/2019[2015-16]Status: Disposed29/9/2022AY 2015-16
M/S. SHARADA PAPER COMPANY,PUNE vs INCOME-TAX OFFICER, WARD - 11 (4), PUNE
ITA 1547/PUN/2019[2007-08]Status: Disposed29/9/2022AY 2007-08
GAJANAN MAHARAJ URBAN CO-OP BANK,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA
ITA 1567/PUN/2018[2013-14]Status: Disposed29/9/2022AY 2013-14
MAHESH URBAN CO-OP BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 1485/PUN/2018[2010-11]Status: Disposed29/9/2022AY 2010-11
MERCEDES-BENZ INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 14/PUN/2018[2013-14]Status: Disposed29/9/2022AY 2013-14
CUMMINS INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 236/PUN/2022[2017-18]Status: Disposed28/9/2022AY 2017-18
CUMMINS INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 338/PUN/2021[2016-17]Status: Disposed28/9/2022AY 2016-17
AVINASH NARAYAN KOTGIRE,NANDED vs INCOME-TAX OFFICER, WARD - 3, NANDED
ITA 749/PUN/2019[2016-17]Status: Disposed28/9/2022AY 2016-17
