← All Benches
ITAT Pune Bench
17,219 judgments
ANUP AVINASH KOTGIRE,NANDED vs INCOME-TAX OFFICER, WARD - 3, NANDED
ITA 2126/PUN/2019[2016-17]Status: Disposed28/9/2022AY 2016-17
CUMMINS INDIA LIMITED,PUNE vs ACIT CIRCLE 1(1), PUNE
ITA 2111/PUN/2019[2015-16]Status: Disposed28/9/2022AY 2015-16
KUMAR URBAN DEVELOPMENT P LTD (PUNE MUMBAI REALTY P LTD MERGED WITH RIVER VIEW PROPERTIES PVT.LTD. MERGED WITH KUMAR URBAN DEVELOPMENT P LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 357/PUN/2018[2013-14]Status: Heard28/9/2022AY 2013-14
KUMAR URBAN DEVELOPMENT P LTD (PUNE MUMBAI REALTY P LTD MERGED WITH RIVER VIEW PROPERTIES PVT. LTD MERGED WITH KUMAR URBAN DEVELOPMENT P LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1323/PUN/2018[2012-13]Status: Heard28/9/2022AY 2012-13
JAYANT PROMOTERS LLP (EARLIER JAYANT PROMOTERS PVT.LTD),PUNE vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE
ITA 1243/PUN/2018[2015-16]Status: Disposed28/9/2022AY 2015-16
HSBC SOFTWARE DEVELOPMENT (INDIA) PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 2403/PUN/2017[2012-13]Status: Heard28/9/2022AY 2012-13
HSBC SOFTWARE DEVELOPMENT (INDIA) PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 2402/PUN/2017[2011-12]Status: Heard28/9/2022AY 2011-12
OCEANS CONNECT INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 3(5), PUNE
ITA 1721/PUN/2017[2011-12]Status: Disposed28/9/2022AY 2011-12
M/S. OCEANS CONNECT INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 162/PUN/2017[2010-11]Status: Disposed28/9/2022AY 2010-11
KHANDESH BUILDERS LTD. vs DEPUTY COMMISISONER OF INCOME-TAX,
ITA 749/PUN/2015[2010-11]Status: Disposed28/9/2022AY 2010-11
DEVEN SUPERCRITICALS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 239/PUN/2022[2013-14]Status: Disposed27/9/2022AY 2013-14
THE DY. CIT., CIR -1, JALGAON vs M/S. BNC POWER PROJECTS LTD, PUNE
ITA 60/PUN/2021[2012-13]Status: Disposed27/9/2022AY 2012-13
CHARAN SATPAL ANAND,PUNE vs ASST. DIT, CPC, BANGLORE
ITA 582/PUN/2021[2019-20]Status: Disposed27/9/2022AY 2019-20
SHREE BALAJI ASSOCIATES PUNE LLP,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 580/PUN/2021[2018-19]Status: Disposed27/9/2022AY 2018-19
GLAZIUM FACADES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 565/PUN/2021[2018-19]Status: Disposed27/9/2022AY 2018-19
GLAZIUM FACADES P LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 564/PUN/2021[2017-18]Status: Disposed27/9/2022AY 2017-18
KALOKHE STONE CRUSHER,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 563/PUN/2021[2018-19]Status: Disposed27/9/2022AY 2018-19
DAR A1 HANDASAH CONSULTANTS (SHIR & PARTNERS) INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BENGALURU
ITA 555/PUN/2021[2018-19]Status: Disposed27/9/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, NASHIK vs M/S. ASHOKA DHANKUNI KHARAGPUR TOLLWAY LIMITED, NASHIK
ITA 143/PUN/2021[2017-18]Status: Disposed27/9/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK vs M/S. JAORA NAYAGAON TOLL ROAD COMPANY PVT. LTD, INDORE
ITA 142/PUN/2021[2017-18]Status: Disposed27/9/2022AY 2017-18