ITAT Pune Bench
17,219 judgments
LOKMANGAL DEVELOPMENT FOUNDATION,SOLAPUR vs CIT EXEMPTION PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
THE PANDHARPUR URBAN CO OP BANK LTD,PANDHARPUR vs ACIT, KOLHAPUR
SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
VIJAY SHRINIVASRAO KULKARNI,AURANGABAD vs INCOME TAX OFFICER, WARD1(1) AURANGABAD, AURANGABAD
SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)
VIJAY HARIBHAU KAMBLE,NASHIK vs DCIT, CIRCLE 1, NASHIK, NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
VAISHALI BHARAT GATAGAT,SANGLI vs ITO, WARD 3 SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member)
OUR LADY OF HOPE CHURCH,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
MADHUMATI MANOJKUMAR KHERADKAR,SANGLI vs INCOME TAX OFFICER WARD-1, SANGLI, SANGLI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SOMNATH SHINDE,SOLAPUR vs INCOME TAX OFFICER WARD 2 PANDHARPUR, PANDHARPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
SHAILENDRA SINGH SAMDYAN,GURGAON vs INCOME TAX OFFICER, WARD-13(4), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
SMALL INDUSTRIES FOUNDATION,PUNE vs COMMISSIONER OF INCOME TAX, EXEMPTION, PUNE, PUNE
SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER & PARTHA SARATHI CHAUDHURY (Judicial Member)
SHRI SAMARTH GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA LTD. ,PUNE vs INCOME TAXOFFICER WRD8(3), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
VIVEK VAMAN VELANKAR,RATNAGIRI vs THE ITO WARD 1, RATNAGIRI, RATNAGIRI
SHRI SATBEER SINGH GODARA (Judicial Member)
SOLAPUR DIST M S K SAMITI H MASTER T AND N T PATH MYDT PANDHARPUR,PANDHARPUR vs ITO, WARD 2, PANDHARPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AJAYSHREE GRAMIN BIGAR SHETI SAHAKARI PATSANSTHA MARYADIT,PUNE vs NFAC, DELHI, DELHI
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI ADINATH VASANTRAO WANDHEKAR,AHMEDNAGAR vs INCOME TAX OFFICE, WARD-4, PANVEL, MUMBAI
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
NAGNATH VITTHAL WAGHMODE,AT POST KOLESOLAPUR, TAL MOH vs INCOME TAX OFFICER, WARD TWO, INCOME TAX OFFICE , PANDHARPUR ,
SHRI SATBEER SINGH GODARA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, NASHIK vs BAPHANA JEWELLERS PVT LTD, NASIK
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)
RUBY HALL CLINIC KARMACHARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs PCIT, PUNE-4, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
ANAND URBAN COOPERATIVE CREDIT SOCIETY LIMITED,AURANGABAD vs INCOME TAX OFFICER, WARD-1(5), AURANGABAD, AURANGABAD
SHRI SATBEER SINGH GODARA (Judicial Member)
SUDARSHAN ANAND SHEREGAR,VASAI vs CIT(A),PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)
