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ITAT Pune Bench

17,219 judgments

ROTARY PRATISHTHAN,KHED vs INCOME TAX OFFICER WARD 1 RATNAGIRI, RATNAGIRI

ITA 896/PUN/2023[2012-13]Status: Disposed7/3/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

JAGANNATH TRYAMBAKRAO VYAVAHARE,NASHIK vs INCOME TAX OFFICER, WARD 2(1), NASHIK

ITA 1436/PUN/2023[2015-16]Status: Disposed7/3/2024AY 2015-16

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SOU JAYEE MOHITE SP MANDAL,SATARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE

ITA 1378/PUN/2023[2020-21]Status: Disposed7/3/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

BALAJI MADHAVRAO MALWADE,PANVEL vs NATIONAL FACELESS APPEAL CENTRE, DELHI., DELHI

ITA 1190/PUN/2023[2014-15]Status: Disposed7/3/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

MAHARASHTRA RAJYA VIDYUT MANDAL NAGARI CREDIT CO OP SOCIETY LTD,SANGLI vs NATIONAL FACELESS APPEAL CENTRE (NFAC), NEW DELHI

ITA 1184/PUN/2023[2020-2021]Status: Disposed7/3/2024AY 2020-2021

SHRI SATBEER SINGH GODARA (Judicial Member)

ASHWINI SAHAKARI RUNGNALAYA & RESEARCH CENTER,,SOLAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS),, PUNE

ITA 714/PUN/2018[N.A]Status: Disposed7/3/2024

HON’BLE SHRI S. S. VISWANETHRA RAVI (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

TUSHAR SATISH AGARWAL,PUNE vs INCOME TAX OFFICER, WARD-13(1), PUNE, PUNE

ITA 53/PUN/2024[2017-18]Status: Disposed6/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SAVIKA BAHHUDESHIYA SANSTHA,AMRAVATI vs CIT EXEMPTION, PUNE

ITA 946/PUN/2023[2023-2024]Status: Disposed6/3/2024AY 2023-2024

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SAVIKA BAHUDESHIYA SANSTHA,AMRAVATI vs CIT EXEMPTION , PUNE

ITA 945/PUN/2023[2023-2024]Status: Disposed6/3/2024AY 2023-2024

SHRI INTURI RAMA RAO (Accountant Member), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

MOHAMMED NASIR MOHAMMED YUSUF PATEL,MAHARASHTRA vs INCOME TAX OFFICER, WARD 5, PANVEL

ITA 902/PUN/2023[2012-13]Status: Disposed6/3/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

JAWAHARLAL BABURAM SHARMA,HARYANA vs COMMISSIONER OF INCOME TAX (APPEALS) , NFAC, DELHI

ITA 1179/PUN/2023[2017-2018]Status: Disposed6/3/2024AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER, , NASHIK vs PRAJ ELECTRICALS SERVICES, NASHIK

ITA 808/PUN/2023[2011-12]Status: Disposed5/3/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

ASHWINKUMAR UTTAM NALAWADE,SATARA vs INCOME TAX OFFICER WARD-1, SATARA, SATARA

ITA 1237/PUN/2023[AY 2010-11]Status: Disposed5/3/2024

SHRI SATBEER SINGH GODARA (Judicial Member)

SMT. JYOTSNA NANDKUMAR MENKAR,SATARA vs INCOME TAX OFFICER WARD-2, SATARA, SATARA

ITA 1235/PUN/2023[2013-14]Status: Disposed5/3/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member)

MR RAJENDRA MANILAL SHAH,SANGLI vs INCOME TAX OFFICER, WARD-5, SANGLI, SANGLI

ITA 1386/PUN/2023[2017-18]Status: Disposed4/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

MAHENDRAKUMAR KHETMAL JAIN,NANDURBAR vs INCOME TAX OFFICER, WARD-1, DHULE, DHULE

ITA 1375/PUN/2023[2017-18]Status: Disposed4/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SMT. SHUBDHA BHASKAR MANE,PUNE vs THE INCOME TAX OFFICER, WARD-6(1), PUNE

ITA 1186/PUN/2023[2017-18]Status: Disposed4/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

MAZI SAINIK NAGARI SAHAKARI PATSANSTHA ,PUNE vs INCOME TAX OFFICER, WARD 7(3), PUNE

ITA 1151/PUN/2023[2017-18]Status: Disposed4/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

LAXMIKANT CHANDRAKANT KOTALWAR,LATUR vs INCOME TAX OFFICER, LATUR

ITA 1147/PUN/2023[2008-2009]Status: Disposed4/3/2024AY 2008-2009

SHRI SATBEER SINGH GODARA (Judicial Member)

ULKA MADHUKAR SHINDE,RAIGAD vs ASSISTANT COMMISSIONER OF INCOME TAX, PANVEL

ITA 1146/PUN/2023[A.Y. 2013-14]Status: Disposed4/3/2024

SHRI SATBEER SINGH GODARA (Judicial Member)