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ITAT Pune Bench

17,219 judgments

VIJAYANAND CHARITABLE TRUST,KARAD vs INCOME TAX OFFICER (EXEMPTION), WARD-1(1), PUNE, PUNE

ITA 928/PUN/2023[2016-17]Status: Disposed19/3/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SWATANTRAVIR SAVARKAR NAGARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK, NASHIK

ITA 882/PUN/2023[2017-18]Status: Disposed19/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SWATANTRAVIR SAVARKAR NAGARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK, NASHIK

ITA 881/PUN/2023[2012-13]Status: Disposed19/3/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER, AAYAKAR BHAWANTARABAI PARK KOLHAPUR vs SADANAND SHANKARRAO KORGAONKAR , LAXMIPURI KOLHAPUR

ITA 1274/PUN/2023[2018-19]Status: Disposed19/3/2024AY 2018-19

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME-TAX OFFICER WARD-2, AHMEDNAGAR, AHMEDNAGAR vs MAHESH NAGARI SAHAKARI PATSANSTHA LIMITED, SANGAMNER DIST. AHMEDNAGAR

ITA 1250/PUN/2023[2020-21]Status: Disposed19/3/2024AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER, WARD 5, SANGLI, INCOME TAX DEPARTMENT, SANGLI vs ASHOKRAO ANNA YASHWANT GRAM BIGAR SHETI SAH PATSANSTHA LTD.,BORGAON, BORGAON, TAL WALWA

ITA 1245/PUN/2023[2020-21]Status: Disposed19/3/2024AY 2020-21

SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SWA ASHOKRAO BANKAR NAGARI SAHAKARI PATSANSTHA MARYADIT,PIMAPLGAON (B) vs ITO WARD 1(1) NASHIK, GADKARI CHOWK, NASHIK

ITA 77/PUN/2024[2021-22]Status: Disposed18/3/2024AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member)

RUBY HALL CLINIC KARMACHARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 7(1), PUNE

ITA 31/PUN/2024[2018-19]Status: Disposed18/3/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

SHREE GANESH NAGARI SAHAAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, PUNE

ITA 1269/PUN/2023[2020-21]Status: Disposed18/3/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER, WARD-8(1), PUNE vs SHAMSUNDAR KALIRAM AGARWAL, PUNE

ITA 853/PUN/2023[2018-19]Status: Disposed14/3/2024AY 2018-19

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

SHASHVAT PAEDIATRIC CARE FOUNDATION,NAGPUR vs COMMISSIONER OF INCOME TAX EXEMPTION, PUNE

ITA 1217/PUN/2023[2024-25]Status: Disposed14/3/2024AY 2024-25

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ROHAN VASANT KALE,NASHIK vs ITO WARD 1 NASHIK, NASHIK

ITA 3/PUN/2024[2017-78]Status: Disposed13/3/2024AY 2017-78

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

AZAM ALI KHAN,PUNE vs WARD 11(1), PMT BUILDING SHANKARSETH ROAD

ITA 970/PUN/2023[2016-17]Status: Disposed13/3/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

INCOME TAX OFFICER , PUNE vs KHED TALUKA TEACHERS CO-OPERATIVE CREDIT SOCIETY LTD., PUNE

ITA 1214/PUN/2023[2018]Status: Disposed13/3/2024

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

INCOME TAX OFFICER WARD 8(3), PUNE vs KHED TALUKA TEACHERS CO-OPERATIVE CREDIT SOCIETY LTD. , PUNE

ITA 1213/PUN/2023[2017]Status: Disposed13/3/2024

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

VILAS DINKAR PAIGUDE,PUNE vs INCOME TAX OFFICER, WARD 6(2) PUNE, PUNE

ITA 1173/PUN/2023[2012-2013]Status: Disposed13/3/2024AY 2012-2013

SHRI S.S. GODARA (Judicial Member), SHRI INTURI RAMA RAO (Accountant Member)

VIBRANT SHELTER PVT.LTD,,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13,, PUNE

ITA 285/PUN/2018[2010-11]Status: Disposed13/3/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHIVAJI NAGRI SAHAKARI PATSANSTHA MARYADIT PANHALA,PANHALA vs INCOME TAX OFFICER WARD 1 KOLHAPUR, KOLHAPUR

ITA 988/PUN/2023[2017-18]Status: Disposed12/3/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

DATTA NARAYANRAO CHAPKE,PURNA vs ACIT, CIRCLE JALNA, JALNA

ITA 1452/PUN/2023[2016-17]Status: Disposed12/3/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)

MR. ANKUSH JAYPRAKASH PARDESHI,AHMEDNAGAR vs THE INCOME TAX OFFICER, WARD 2, AHMEDNAGAR , AHMEDNAGAR

ITA 1444/PUN/2023[2013-14]Status: Disposed12/3/2024AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G D PADMAHSHALI (Accountant Member)