ITAT Pune Bench
17,219 judgments
JAVED ABDUL GAFUR NAIK,KUDAL vs INCOME TAX OFFICER, WARD-KUDAL, KUDAL
SHRI OM PRAKASH KANT (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
MR SUDHAKAR DIGAMBER GOND,LATUR vs INCOME TAX OFFICER, WARD-2, LATURR, LATUR
SHRI OM PRAKASH KANT (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
SHRIKRUPA NAGARI SAHAKARI PATHSANSTHA MARYADIT, ALIBAG,ALIBAG vs INCOME TAX WARD 3 PANVEL, PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member)
SANGLI DIVISION TELECOM WORKERS COOP CREDIT SOCIETY LTD. SANGLI,SANGLI vs ITO, WARD-1, SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member)
SANGALI DIVISION TELECOM WORKERS COOP CREDIT SOCIETY LTD.,SANGLI vs ITO, WARD 1, SANGLI, SANGLI
SHRI SATBEER SINGH GODARA (Judicial Member)
SHAHUPURI VYAPARI NAGARI SAHAKARI PAT SANSTHA LTD KOLHAPUR,KOLHAPUR vs INCOME TAX OFFICER WARD 2(1), KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
SHREE PARASHAR VIVIDH KARY KARI SAHAKARI VIKAS SANSTHA MARYADIT,KOLHAPUR vs INCOME TAX OFFICER WARD 1 ICHALKARANJI, ICHALKARANJI
SHRI SATBEER SINGH GODARA (Judicial Member)
FIROZALI TAHERALI CHUDIWALA,FATIMA NAGAR, PUNE vs INCOME TAX OFFICER 14(1), PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
BHARAT DEWAKINANDAN AGARWAL,PUNE vs ACIT, CIRCLE-13, PUNE., PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
MANGAL BABASAHEB BANDAL,PUNE vs INCOME TAX OFFICER,WARD 6(5), PUNE, PUNE
SHRI OM PRAKASH KANT (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
MANOHAR MACHHINDRA THAKUR,RAIGAD vs ITO,WARD 2, PANVEL
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)
BANER NAGARI SAHAKARI PAT SANSTHA MARYADIT,BANER vs CIT(A), DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
ARAV TELECOM, PIMPRI,PUNE vs THE INCOME TAX OFFICER, WARD-8(5), AKURDI
SHRI OM PRAKASH KANT (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
PUNE JILHA GRAMSEVAK SAHKARI PATSANSTHA MARYADIT, PUNE,PUNE vs INCOME TAX OFFICER, WARD-12(1), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
MAHADEV GUNDU MORE,SINDHUDURG vs INCOME TAX OFFICER, KUDAL, KUDAL
SHRI SATBEER SINGH GODARA (Judicial Member)
MR RAMANATH BAJPAI,PUNE vs INCOME TAX OFFICER, WARD-4(4), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
MR RAMNATH BAJPAI,PUNE vs INCOME TAX OFFICER, WARD-4(4), PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
M/S DHULE NANDURBAR DISTRICT POLICE CO-OP CREDIT SOCIETY,DHULE vs INCOME TAX OFFICER, WARD-1, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
M/S DHULE NANDURBAR DISTRICT POLICE CO-OP CREDIT SOCIETY,DHULE vs INCOME TAX OFFICER, WARD-1, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
AI-JADEED SOCIAL WELFARE ASSOCIATION,OSMANABAD vs INCOME TAX OFFICER, WARD-EXEMPTION, PUNE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
