ITAT Pune Bench
17,219 judgments
SHRI POPAT KARBHARI BHALERAO,NASHIK vs INCOME TAX OFFICER, WARD-2(1), NASHIK, NASHIK
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI POPAT KARBHARI BHALERAO,NASHIK vs INCOME TAX OFFICER, WARD.2(1), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHIVRATAN MOTILALJI RATHI HUF,JALNA vs INCOME TAX OFFICER, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7 PUNE, PUNE vs L B KUNJIR, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SONAL PRALHAD PATIL,PUNE vs ITO, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member)
BALAJI MADHAVRAO MALWADE,PANVEL vs INCOME TAX OFFICER, MAHARASHTRA
SHRI SATBEER SINGH GODARA (Judicial Member)
GANESHLAL RAMESHWARDAS AGRAWA,BHARAT NAGAR vs ITO WARD 1 JALNA, JALNA
SHRI SATBEER SINGH GODARA (Judicial Member)
MS. AUM HOUSING,PUNE vs ITO WARD 7(3), PUNE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICERS, WARD-1, JALNA, AAYAKAR BHAWAN, SIRASHWADI ROAD, NR. T.V CENTRE, JALNA vs MAHESH NAGARI SAHAKARI PATHSANSTHA LIMITED, SWAMI COMPLEX FIRST FLOOR
SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBERAND DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD-1, JALNA, AAYAKR BHAWAN, SIRASWADI ROAD, NR TV. CENTRE, JALNA vs MAHESH NAGARI SAHAKARI PATHSANSTHA LIMITED, SAROJINIDEVI ROAD, JALNA
SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBERAND DR. DIPAK P. RIPOTE (Accountant Member)
M/S. SHANKAR RAMCHANDRA EARTHMOVERS PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
INCOME TAX OFFICER, WARD 5(2), PUNE, PUNE vs YANTRANIRMAN NAGARI SAHAKARI PATSANSTHA MARYADIT, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SACHANAND RELUMAL JAGWANI,PUNE vs ITO WARD 7(3), PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AHUJA ANIMAL CARE FOUNATION,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
HON’BLE SHRI PARTHA SARATHI CHOUDHURY (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
KOTLUK VIVIDH KARYAKARI SAHAKARI SEVA SOCIETY LTD,RATNAGIRI vs INCOME TAX OFFICER RATNAGIRI WARD , RATNAGIRI
SHRI SATBEER SINGH GODARA (Judicial Member)
SUNIL CHUNILAL KUMAVAT,NASHIK vs ITO WARD 2(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
SUNIL CHUNILAL KUMAVAT,NASHIK vs ITO WARD 2(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
SUNIL CHUNILAL KUMAVAT,NASHIK vs ITO WARD 2(1), NASHIK
SHRI SATBEER SINGH GODARA (Judicial Member)
DHANASHRI MULTISTATE COOPERATIVE CREDIT SOCIETY LTD,MANGALVEDHE vs INCOME TAX OFFICER WARD 1 PANDHARPUR, PANDHARPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
DHANASHRI MULTISTATE COOPERATIVE CREDIT SOCIETY LTD,MANGALWEDHE vs ITO WARD 1 PANDHARPUR, PANDHARPUR
SHRI SATBEER SINGH GODARA (Judicial Member)