ITAT Pune Bench
17,219 judgments
M/S. BIRMANI CHARITABLE FOUNDATION ,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI ASHOK BHAWARLAL JAIN,PUNE vs ACIT, CENTRAL CIRCLE 1(1), PUNE, PUNE
SAGAR BABANRAO AWATADE,NAVI MUMBAI vs INCOME TAX OFFICER, WARD-1, PANVEL, PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member)
BHAGWATI MEDICAL AND GENERAL STORE,AMALNER JALGAON vs INCOME TAX OFFICER WARD 1(3), JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
SAANDIIP SHESHRAO SAGANE,NANDED vs INCOME TAX OFFICER WARD-3, NANDED, NANDED
SHRI SATBEER SINGH GODARA (Judicial Member)
NAZIMA SADIQUE RAKHANGE,RATNAGIRI vs INCOME TAX OFFICER, WARD 1, RATNAGIRI
SHRI SATBEER SINGH GODARA (Judicial Member)
BHARAT MILLING INDUSTRIES,NASHIK vs ASST. DIRECTOR OF INCOME TAX, CPC, BENGALURU
SHRI SATBEER SINGH GODARA (Judicial Member)
NAMDEO INDARRAO GORE,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 5 PUNE, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIJAY CHIMAJI SHINDE,PUNE vs INCOME TAX OFFICER, WARD- 4(5), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
SHRI ASHOK BHAWARLAL JAIN,PUNE vs ACIT, CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
SHRI ASHOK BHAWARLAL JAIN,PUNE vs ACIT CENTRAL CIRCLE 1(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI S.S. VISWANETHRA RAVI (Judicial Member)
RAJESH DASHRATH SAWALE,KHARGHAR vs INCOME TAX OFFICER, PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member)
GANRAJ TOWNSHIP LLP,PUNE vs DCIT, CPC, BENGALURU, BENGALURU
SHRI SATBEER SINGH GODARA (Judicial Member)
GANRAJ TOWNSHIP LLP,PUNE vs DCIT, CPC ,BENGALURU, BENGALURU
SHRI SATBEER SINGH GODARA (Judicial Member)
VIDYA SUNIL MANE ,KOLHAPUR vs INCOME TAX OFFICER TDS, KOLHAPUR , KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIDYA SUNIL MANE,KOLHAPUR vs INCOME TAX OFFICER TDS, KOLHAPUR, KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIDYA SUNIL MANE,KOLHAPUR vs INCOME TAX OFFICER TDS, KOLHAPUR, KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
VIDYA SUNIL MANE,KOLHAPUR vs INCOME TAX OFFICER TDS KOLHAPUR, KOLHAPUR
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
R R CONSTRUCTIONS AND INFRASTRUCTURE INDIA PRIVATE LIMITED,CHENNAI vs ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
GOVIND MILK AND MILK PRODUCTS PVT. LTD. ,PHALTAN vs INCOME TAX OFFICER, WARD-3, SATARA, SATARA
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
