ITAT Pune Bench
17,219 judgments
VENKATARAJASEKHAR RADHAKRISHNA MURTHY MUMMANENI,PANVEL vs OFFICE OF ASSISSTANT COMMISSIONER OF INCOME TAX, THANE
SHRI SATBEER SINGH GODARA (Judicial Member)
GOMATA GRAMIN BIGGARSHETI SAHAKARI PATSANSTHA MARYADIT ALEPHATA,JUNNAR vs ITO WARD (5), PUNE
SHRI SATBEER SINGH GODARA (Judicial Member)
DY. COMMISSIONER OF INCOME-TAX CIRCLE-5 PUNE, PUNE vs SURANA MUTHA BHANSALI DEVELOPERS, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SAI SERVICE PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SAI SERVICE PRIVATE LIMITED,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SAI SERVICE PRIVATE LIMITED ,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-10, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI T S NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD-10(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
SINDHUDURG ZILLA MADHYAMIK VA UCHHA MADHYAMIK SHIKSHAK VA SHIKSHKETAR KARMACHARI PATSANSTHA LTD,SINDHUDURGNAGARI KUDAL vs INCOME TAX OFFICER KUDAL, KUDAL
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRI SARASWATI EDUCATION SOCIETY,AKOLA vs CIT EXEMPTION, PUNE
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
PDKV RESEARCH AND INCUBATION FOUNDATION,AKOLA vs CIT, EXEMPTION, AKOLA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI GD PADMAHSHALI (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, SWARGATE, PUNE vs BARCLAYS GLOBAL SERVICE CENTRE PVT LTD, PUNE
HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)
GOLDEN CHARITABLE TRUST,SANGLI vs COMMISSIONER OF INCOME TAX, EXEMPTION PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRIKANT GAJANAN VYAVAHARE,NASHIK vs INCOME TAX OFFICER, NASHIK
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
SHRIKANT GAJANAN VYAVAHARE,KAMATWADE vs INCOME TAX OFFICER, NASHIK
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RADIANCE AB LODHA MEMORIAL FOUNDATION.,NASHIK vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
NIRMAL DAGDULAL JAIN,NANDURBAR vs ASSTT. CIT, CIRCLE DHULE, DHULE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
LOKMANGAL COOPERATIVE BANK LIMITED,SOLAPUR vs COMMISSIONER OF INCOME TAX, NFAC DELHI
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
LATA MANGESHKAR MEDICAL FOUNDATION,ERANDWANE,PUNE vs DCIT-EXEMPTIONS-PUNE, SWARGATE,PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RATNAGIRI.ITO1@INCOMETAX.GOV.IN, RATNAGIRI vs MANGALA HARI INGALE, PUNE
SHRI PARTHA SARATHI CHAUDHURY (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAJESH BHALCHANDRA GHARAT,NEW PANVEL vs CIT(A), PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member)
