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ITAT Pune Bench

17,219 judgments

SHRI SANTAJI MAHARAJ NAGARI SAHKARI PAT SANSTHA MARYADIT YEOLA,NASHIK vs CIT (APPEALS), NASHIK

ITA 115/PUN/2024[2017-18]Status: Disposed18/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

HIRANAND CHANDIRAM BAJAJ,JALGAON vs DCIT, CIRCLE 1, JALGAON , JALGAON

ITA 1440/PUN/2023[2017-18]Status: Disposed18/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

VALLABHDAS VALJI JILHA VACHANALAYA,JALGAON vs THE COMMISSIONER OF INCOME TAX, EXEMPTION - PUNE, PUNE

ITA 1423/PUN/2023[N.A.]Status: Disposed18/4/2024

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1) ,PUNE, SWARGATE vs GRUPO ANTOLIN INDIA PRIVATE LIMITED, PUNE

ITA 1118/PUN/2023[2012-13]Status: Disposed18/4/2024AY 2012-13

HON’BLE SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER AND HON’BLE SHRI VINAY BHAMORE (Judicial Member)

ADIWASI DUDHG UTPADAK KRISHI PURAK SANGH,NNDURBAR vs INCOME TAX OFFICER, WARD-1, DHULE , DHULE

ITA 413/PUN/2024[2021-22]Status: Disposed17/4/2024AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member)

DHANLAXMI GRAMIN BIAGAR SHETI SAHAKARI PATSANSTHA LIMITED,PUNE vs INCOME TAX OFFICER, WARD 14(5), PUNE, PUNE

ITA 398/PUN/2024[2018-19]Status: Disposed17/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

MAULIKRIPA NAGARI SAHAKARI PATSANSTHA MARYADIT,PUNE vs ITO, WARD 14(4), PUNE, PUNE

ITA 397/PUN/2024[2017-18]Status: Disposed17/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SHANKAR NAGAPPA JADAGOUDA,KOLHAPUR vs NFAC, DELHI

ITA 381/PUN/2024[2010-11]Status: Disposed17/4/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member)

AZAM ALI KHAN,PUNE vs INCOME TAX OFFFICER WARD 11(1) PUNE, PUNE

ITA 331/PUN/2024[2016-17]Status: Disposed17/4/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

SHAHAJI TUKARAM PATIL,SANGLI vs ITO, WARD 5, SANGLI, SANGLI

ITA 274/PUN/2024[2012-13]Status: Disposed17/4/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

SATISH BABURAO DAHALE,PARBHANI vs INCOME TAX OFFICER, WARD-1, PARBHANI, PARBHANI

ITA 253/PUN/2024[2011-12]Status: Disposed17/4/2024AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

RAJENDRA ARUN BARI ,JALGAON vs INCOME TAX OFFICER WARD 1(1) JALGAON, JALGAON

ITA 250/PUN/2024[2017-18]Status: Disposed17/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

SACHIN MADHAV JOSHI,PUNE vs DY. COMMISSIONER OF INCOME TAX CIRCLE 2, PUNE, PUNE

ITA 201/PUN/2024[2014-15]Status: Disposed17/4/2024AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member)

3M 3S TECHNOLOGY,NAVI MUMBAI vs ACIT PANVEL, PANVEL

ITA 200/PUN/2024[2016-17]Status: Disposed17/4/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

YOGITA BAPU MAHAJAN,PAROLA vs INCOME TAX OFFICER WARD 2(3) JALGAON, JALGAON

ITA 179/PUN/2024[2017-18]Status: Disposed17/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

GANESH SUDHAKAR SURYAWANSHI,JALGAON vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALGAON

ITA 1049/PUN/2023[2017-18]Status: Disposed17/4/2024AY 2017-18

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SHRI GANESH NAGARI SAHKARI PAT SANSTHA MARYADIT,KOLHAPUR vs INCOME TAX OFFICER ,WARD 2(1) KOLHAPUR, KOLHAPUR

ITA 352/PUN/2024[2020-21]Status: Disposed16/4/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

SHREE VISHWESWAR NAGARI SAHAKARI PATH SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 8(3), PUNE

ITA 342/PUN/2024[2018-19]Status: Disposed16/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

SHARAD NAGARI SAHAKARI PATSANSTHA MARYADIT,SANGLI vs INCOME TAX OFFICER, WARD-2, SANGLI, SANGLI

ITA 335/PUN/2024[2020-21]Status: Disposed16/4/2024AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member)

PMT KAMGAR SEVAKANCHI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICE, CIRCLE 5, PUNE, PUNE

ITA 334/PUN/2024[2021-22]Status: Disposed16/4/2024AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member)