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ITAT Pune Bench

17,219 judgments

AKSHAY RAMCHANDRA KALAMKAR,PUNE vs ITO, WARD 8(2), PUNE, PUNE

ITA 377/PUN/2024[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

RESHMA DEVENDRA SHINGAVI,PUNE vs INCOME TAX OFFICER, WARD-5(1), PUNE, PUNE

ITA 317/PUN/2024[2018-19]Status: Disposed22/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

HARISH ARVIND ALHAT,PUNE vs INCOME TAX OFFICER,WARD10(1) , PUNE

ITA 310/PUN/2024[2016-17]Status: Disposed22/4/2024AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

PRAKASH RAMCHANDRA KATKAR,RATNAGIRI vs INCOME TAX OFFICER, RATNAGIRI

ITA 244/PUN/2024[2012-13]Status: Disposed22/4/2024AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

SUNIL YASHWNT PATIL,SANGLI vs ACIT, CIRCLE SAGLI, SANGLI

ITA 176/PUN/2024[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

SHRIJEET FINANCE P LTD,BEED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, JALNA

ITA 439/PUN/2022[2017-18]Status: Disposed22/4/2024AY 2017-18

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

SHRI KIRAN YASHWANT LATKAR,PUNE vs THE INCOME TAX OFFICER, WARD(13)(1), PUNE, PUNE

ITA 509/PUN/2024[2017-18]Status: Disposed19/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

PRAVIN MOHANRAO SHETKAR,SOLAPUR vs INCOME TAX OFFICE WARD-2, LATUR, LATUR

ITA 508/PUN/2024[2012-13]Status: Disposed19/4/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

SHRI DADASAHEB SOMADALE SHIKSHAN PRASARAK MANDAL,PANDHARPUR vs DY COMMISSIONER OF INCOME TAX, PUNE

ITA 306/PUN/2024[2011-12]Status: Disposed19/4/2024AY 2011-12

SHRI INTURI RAMA RAO (Accountant Member)

SHRI SEETARAMCHANDRAJI DEO SANSTHA ICHALKARANJI,ICHALKARANJI vs ADIT BANGLORE, BANGALORE

ITA 184/PUN/2024[2021-2022]Status: Disposed19/4/2024AY 2021-2022

SHRI INTURI RAMA RAO (Accountant Member)

NEENA KAILAS JADHAV,THANE vs ACIT CIRCLE 1, AURANGABAD

ITA 901/PUN/2023[2012-13]Status: Disposed19/4/2024AY 2012-13

SHRI INTURI RAMA RAO (Accountant Member)

TIRUPATI CONSTRUCTION COMPANY,RATNAGIRI vs INCOME TAX OFFICER, WARD 1, RATNAGIRI, RATNAGIRI

ITA 1279/PUN/2023[2018-19]Status: Disposed19/4/2024AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member)

SUNSHINE FOODS & BEVERAGES,SOLAPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), PUNE

ITA 498/PUN/2024[2020-21]Status: Disposed18/4/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member)

ARTHWELL NAGARI SAHAKARI PATSANTHA LIMITED,BEED vs THE INCOME TAX OFFICER, WARD-2, BEED

ITA 493/PUN/2024[2017-18]Status: Disposed18/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)

MHASIMATA MAHILA GRAMIN BIGAR SHETI SAHAKARI PATHSANSTHA LIMITED NIZAMPUR,DHULE vs THE INCOME TAX OFFICER, WARD-1, DHULE

ITA 490/PUN/2024[2021-22]Status: Disposed18/4/2024AY 2021-22

SHRI INTURI RAMA RAO (Accountant Member)

RAJANI RATNAKAR KULKARNI,ICHALKARANJI vs ITO, WARD-1, ICHALKARANJI, ICHALKARANJI

ITA 441/PUN/2024[2016-17]Status: Disposed18/4/2024AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

RAJANI RATNAKAR KULKARNI ,ICHALKARANJI vs ITO, WARD-1, ICHALKARANJI , ICHALKARANJI

ITA 440/PUN/2024[2015-16]Status: Disposed18/4/2024AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

RAJANI RATNAKAR KULKARNI ,ICHALKARANJI vs ITO, WARD-1, ICHALKARANJI , ICHALKARANJI

ITA 438/PUN/2024[2013-14]Status: Disposed18/4/2024AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

GANESH SHANKAR PUJARE,SINDHUDURG vs INCOME TAX OFFICER, WARD, KUDAL, KUDAL

ITA 40/PUN/2024[2014-15]Status: Disposed18/4/2024AY 2014-15

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

SURESH BHAVARLAL SONI,DHULE vs ASST. COMMISSIONER OF INCOME TAX DHULE CIRCLE, DHULE

ITA 223/PUN/2024[2017-18]Status: Disposed18/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member)