ITAT Pune Bench
17,219 judgments
COSMOPOLIS CONSTRUCTION,PUNE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
MEGHANA PARESH JADHAV,PUNE vs ITO, WARD 10(1), PUNE, PUNE
SHRI INTURI RAMA RAO (Accountant Member)
VISHAL DADASAHEB BURUNGALE ,SATARA vs ITO, WARD 3 SATARA, SATARA
SHRI INTURI RAMA RAO (Accountant Member)
SUDHAKAR GOPAL JOSHI,MAHARASHTRA vs ITO, WARD TWO(ONE)
SHRI SATBEER SINGH GODARA (Judicial Member)
URJA CO OPERATIVE CREDIT SOCIETY LIMITED ,SANGLI vs ASSESSING OFFICER WARD 1, SANGLI INCOME TAX DEPARTMENT
SHRI SATBEER SINGH GODARA (Judicial Member)
INCOME TAX OFFICER WARD 2(1) KOLHAPUR, KOLHAPUR vs KOLHAPUR ZILHA MADHYAMIK SHIKSHAN SEVKANCHI SAHAKARI PAT SANSTHA , KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
INCOME TAX OFFICER WARD 2(1), KOLHAPUR, KOLHAPUR vs KOLHAPUR ZILHA MADHYAMIK SHIKSHAN SEVKANCHI SAHAKARI PAT SANSTHA, KOLHAPUR
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE 2(2), PUNE, PUNE vs G K WONDERS, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
MAHAVIR REALTIES,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION,AURANGABAD vs INCOME TAX OFFCER, WARD-1(1), AURANGABAD, AURANGABAD
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
FLEETGUARD FILTERS PRIVATE LIMITED,PUNE vs DY COMMISSIONER OF INCOME TAX CIRCLE 1(1), PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
DY COMMISSIONER OF INCOME TAX, KARAD SATARA vs THE KARAD JANATA SAHAKARI BANK LTD, KARAD SATARA
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
D. Y. PATIL INTERNATIONAL UNIVERSITY ,PUNE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
DEEPAK HARI KOTALWAR HUF,LATUR vs INCOME TAX OFFICER,WARD1, NANDED
SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)
CHETAS CONTROL SYSTEMS PVT. LTD.,PUNE vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, --
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
RENEWED HOPE COMMUNITY TRUST,PANVEL vs INCOME TAX OFFICER EXEMPTIONS THANE, THANE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
KAL DEVENDRA SARDA NAGARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs ITO, WARD 1(2), NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member)
KAI DEVENDRA SARDA NAGARI SAHAKARI PATSANSTHA MARYADIT,NASHIK vs ITO, WARD 1(2), NASHIK, NASHIK
SHRI INTURI RAMA RAO (Accountant Member)
MADHUMATI MANOJKUMAR KHERADAKAR,SANGLI vs ITO,WARD 1, SANGLI, SANGLI
SHRI INTURI RAMA RAO (Accountant Member)
SANDEEP RAGHUNATH PATIL,KOLHAPUR vs THE INCOME TAX OFFICER, WARD 1(1), KOLHAPUR, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
