ITAT Pune Bench

17,219 judgments

AMBIT SOFTWARE PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS, WARD-1, PUNE, PUNE

ITA 85/PUN/2024[2015-16(24]Status: Disposed26/4/2024

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

AMBIT SOFTWARE PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS, WARD-1, PUNE, PUNE

ITA 84/PUN/2024[2015-16(26Q-Q3)]Status: Disposed26/4/2024

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

AMBIT SOFTWARE PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS, WARD-1, PUNE, PUNE

ITA 83/PUN/2024[2015-16(26Q-Q2)]Status: Disposed26/4/2024

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

AMBIT SOFTWARE PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, WARD-1, PUNE, PUNE

ITA 82/PUN/2024[2015-16(26Q-Q1)]Status: Disposed26/4/2024

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

SHASHANK SADASHIV KARKARE,RATNAGIRI vs INCOME TAX OFFICER, WARD-1, RATNAGIRI, RATNAGIRI

ITA 204/PUN/2024[2020-21]Status: Disposed26/4/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

INCOME TAX OFFICER, WARD-2, PANVEL, RAIGAD vs SHEKHAR GAJANAN WANI, PANVEL

ITA 41/PUN/2023[2010-11]Status: Disposed26/4/2024AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)

M/S BHATE & RAJE CONSTRUCTION CO. PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), PUNE, PUNE

ITA 1393/PUN/2023[2015-16]Status: Disposed26/4/2024AY 2015-16

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

M/S BHATE & RAJA CONSTRUCTION CO. PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE

ITA 1392/PUN/2023[2014-15]Status: Disposed26/4/2024AY 2014-15

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

M/S BHATE & RAJE CONSTRUCTION CO. PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE

ITA 1391/PUN/2023[2012-13]Status: Disposed26/4/2024AY 2012-13

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

M/S BHATE & RAJE CONSTRUCTION CO PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PUNE, PUNE

ITA 1390/PUN/2023[2011-12]Status: Disposed26/4/2024AY 2011-12

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

BINDU SALESH VISWAMBHARAN,DOMBIVILI (E) vs ITO WARD 3(1), KALYAN

ITA 1065/PUN/2023[2017-2018]Status: Disposed26/4/2024AY 2017-2018

SHRI R. K. PANDA (Vice President), SHRI VINAY BHAMORE (Judicial Member)

KUNDALIKA NAGARI SAHAKARI PATSANSTHA MARYADIT ,ROHA vs ITO, WARD 1, PANVEL, PANVEL

ITA 576/PUN/2024[2018-19]Status: Disposed25/4/2024AY 2018-19

SHRI INTURI RAMA RAO (Accountant Member)

RUBY HALL CLINIC KARMCHARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER WARD 7(1), PUNE

ITA 49/PUN/2024[2017-18]Status: Disposed25/4/2024AY 2017-18

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

ANNASAHEB RAMESH CHHAGANLAL AJMERA NAGARI SAHAKARI PATSANSTHA LTD,DHULE vs ACIT, CIRCLE,, DHULE

ITA 472/PUN/2024[2013-14]Status: Disposed25/4/2024AY 2013-14

SHRI INTURI RAMA RAO (Accountant Member)

DHANESH NAMDEO SAGALE,NASHIK vs ITO, WARD 2(1),, NASHIK

ITA 470/PUN/2024[2016-17]Status: Disposed25/4/2024AY 2016-17

SHRI INTURI RAMA RAO (Accountant Member)

M I TELIGROUP,BHUSAWAL vs IINCOME TAX OFFICER , WARD NO 2(1) , JALGAON, JALGAON

ITA 453/PUN/2024[2015-16]Status: Disposed25/4/2024AY 2015-16

SHRI INTURI RAMA RAO (Accountant Member)

MRUNMAYEE NANDAN BHAWKAR,PUNE MAHARASHTRA vs THE ITO, WARD 14(3), PUNE, PUNE MAHARASHTRA

ITA 412/PUN/2024[2020-2021]Status: Disposed25/4/2024AY 2020-2021

SHRI SATBEER SINGH GODARA (Judicial Member)

RUBY HALL CLINIC KARMCHARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 7(1), PUNE

ITA 32/PUN/2024[2020-21]Status: Disposed25/4/2024AY 2020-21

SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)

NEELKANTH CO OPERATIVE BANK LIMITED, SOLAPUR,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-2, SOLAPUR, SOLAPUR

ITA 1380/PUN/2023[2011-12]Status: Disposed25/4/2024AY 2011-12

SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, AAYKAR BHAWAN, KOLHAPUR, MAHARASHTRA vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LIMITED, KOLHAPUR

ITA 1236/PUN/2023[2017-18]Status: Disposed25/4/2024AY 2017-18

SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)