ITAT Pune Bench
17,219 judgments
BANER NAGARI SAHAKARI PAT SANSTHA MARYADIT,PUNE vs INCOME TAX OFFICER, WARD 2(2), PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GORIBI ABDUL KARIM NADAF,PUNE vs COMMISSIONER INCOME TAX (APPEALS), ADDL JCIT (A) -1 AHMEDABAD, AHMEDABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
GORIBI ABDUL KARIM NADAF,PUNE vs COMMISSIONER OF INCOME TAX (APPEALS), ADDL JCIT (A) 1 - AHMEDABAD, COMMISSIONER OF INCOME TAX (APPEALS), ADDL/JCIT (A) AHMEDABAD
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
MILIND CHHABULALSHINKAR,JALGAON vs ITO, WARD 2(3), , JALGAON
SHRI INTURI RAMA RAO (Accountant Member)
GOPAL JAGANNATH JADHAV,DHULE vs ITO, WARD 3, DHULE, DHULE
SHRI SATBEER SINGH GODARA (Judicial Member)
GENDER LAB FOUNDATION,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTION), PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
JAI SHRIRAM SAHAKARI PATH SANSTHAN MARIYADIT,PUNE vs ITO, WARD 6(4), PUNE, PUNE
SHRI S.S.GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
RAMESH LAXMAN SHINDE,RATNAGIRI vs INCOME TAX OFFICER, WARD-2 RATNAGIRI, RATNAGIRI
SHRI SATBEER SINGH GODARA (Judicial Member)
SHREE GUDALESHWAR GRAMIN BIGAR SHETI SAH PAT SANSHTA MARYADIT, GUDAL,RADHANAGARI, KOLHAPUR vs THE INCOME TAX OFFICER, WARD 1 (1), KOLHAPUR, KOLHAPUR
SHRI SATBEER SINGH GODARA (Judicial Member)
SONI RAMNIWAS BANKATLAL HUF,PUNE vs DY. COMMISSIONER OF INCOME TAX CIRCLE 5, PUNE , SHANKAR SHETH ROAD SWARGATE
SHRI SATBEER SINGH GODARA (Judicial Member)
SUDHIR RAJARAM SONAWANE,SATANA vs CIT(A), NFAC, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member)
JANSEWA NAGRI SAHKARI PATSANSTHA MARYADIT,JALGAON vs THE INCOME TAX OFFICE, WARD 1(4), JALGAON, JALGAON
SHRI SATBEER SINGH GODARA (Judicial Member)
GORUR INFRA PROJECTS PRIVATE LIMITED ,RAIGAD vs DEPUTY COMMISSIONER OF INCOME TAX, PNVEL CIRCLE, PANVEL, PANVEL
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
LATABAI KACHARU TAMBERE,NASHIK vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT
SHRI SATBEER SINGH GODARA (Judicial Member)
BUILT UP,PUNE vs ITO, WARD3(1), PUNE, PUNE
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
M/S OM NAMAH SHIVAY TRADING COMPANY,,PARAOLA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1,, JALGAON
SHRI R. K. PANDA (Vice President), SHRI S.S. GODARA (Judicial Member)
INCOME TAX OFFICER, WARD-9(1), PUNE, PRATYAKSHAKAR BHAVAN AKURDI vs RISING ENTERPRISE, PUNE
SHRI INTURI RAMA RAO (Accountant Member), SHRI VINAY BHAMORE (Judicial Member)
VINAYAK TUKARAM KOLI ,PANVEL vs ITO, WARD-5, PANVEL, PANVEL
SHRI SATBEER SINGH GODARA (Judicial Member), DR. DIPAK P. RIPOTE (Accountant Member)
AMBIT SOFTWARE PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS, WARD-1, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
AMBIT SOFTWARE PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, TDS, WARD-1, PUNE, PUNE
SHRI RAMA KANTA PANDA (Vice President), SHRI SATBEER SINGH GODARA (Judicial Member)
